High Courts22 Oct 1992
Lakhmi Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) PLJ 624 : (1993) 1 RRR 261
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,610 of 4,611
High Courts21 Oct 1992
Akbari Vs Smt. Sabri and Others
Punjab And Haryana At Chandigarh · (1992) 2 DMC 531 : (1993) 103 PLR 201
Guardians and Wards Act, 1890 — Section 11, 25
High Courts21 Oct 1992
Duttgir Mahant Vs Rishi Ram etc.
Punjab And Haryana At Chandigarh · AIR 1993 P&H 231 : (1993) 103 PLR 95
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Oct 1992
Harnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 LJR 40 : (1993) PLJ 280 : (1993) 1 RRR 451
High Courts21 Oct 1992
Krishan Singh Vs Assistant Collector Ist Grade
Punjab And Haryana At Chandigarh · (1994) 1 LJR 117 : (1993) PLJ 671 : (1993) 1 RRR 258
High Courts21 Oct 1992
Inderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 127 : (1993) 1 RRR 376
High Courts21 Oct 1992
Santosh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 352
High Courts21 Oct 1992
Akbari Vs Sabri and Others
Punjab And Haryana At Chandigarh · (1994) 1 DMC 219 : (1993) 103 PLR 201
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, 115Guardians and Wards Act, 1890 — Section 11
High Courts20 Oct 1992Allowed
Daljit Singh Vs Harbinder Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 13 : (1993) ACJ 399 : (1993) 103 PLR 151
Motor Vehicles Act, 1939 — Section 95
High Courts20 Oct 1992Dismissed
Gurnam Kaur Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1992) 10 P&H CK 0066
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2
High Courts20 Oct 1992
State of Punjab Vs Bakhtawar Lal
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 67 : (1993) 1 RCR(Criminal) 319
High Courts20 Oct 1992
Bawa Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 815 : (1993) 2 RCR(Criminal) 677
High Courts20 Oct 1992
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) PLJ 96 : (1993) 1 RRR 380
High Courts19 Oct 1992
Som Nath Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1993) PLJ 89 : (1993) 2 RRR 120 : (1993) 1 RRR 455
High Courts19 Oct 1992Allowed
Subhash Chander Goyal Vs Siri Pal Jain
Punjab And Haryana At Chandigarh · (1993) 104 PLR 351
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Oct 1992Dismissed
Satya Parkash Mehta, Advocate Vs Mela Ram
Punjab And Haryana At Chandigarh · (1993) 103 PLR 281 : (1993) 1 RCR(Rent) 361
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 13A, 18A(8)
High Courts19 Oct 1992Allowed
Gurdev Kaur Vs Milkhi Singh and Another
Punjab And Haryana At Chandigarh · (1994) 1 DMC 554
Hindu Adoptions and Maintenance Act, 1956 — Section 23
High Courts16 Oct 1992
Ajit Pal Singh Vs Union of India, Ministry of Defence
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 673 : (1993) 2 Crimes 60 : (1993) 1 CurLJ 121 : (1993) 1 RCR(Criminal) 182
High Courts16 Oct 1992
Som Mahajan and ors. Vs Jitender Kumar Aggarwal
Punjab And Haryana At Chandigarh · (1993) 1 Crimes 921 : (1993) 1 CurLJ 14 : (1993) 3 RCR(Criminal) 344
High Courts16 Oct 1992
Rohtas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 3 AICLR 771 : (1993) 1 RCR(Criminal) 185