High Courts28 Oct 1992
Smt. Rajeshwari Devi Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 117
Land Acquisition Act, 1894 — Section 4, 5A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,609 of 4,611
High Courts28 Oct 1992
Parmanand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 543
High Courts28 Oct 1992
Rattan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 606 : (1993) 1 RCR(Criminal) 670
High Courts28 Oct 1992
Om Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 Crimes 902
High Courts28 Oct 1992
Kartar Singh and others Vs Smt. Harbans Kaur
Punjab And Haryana At Chandigarh · AIR 1993 P&H 186 : (1993) 103 PLR 732
Transfer of Property Act, 1882 — Section 43, 6(1)
High Courts28 Oct 1992
Dharam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 455 : (1993) PLJ 29 : (1993) 2 RRR 17 : (1993) 1 RRR 241
High Courts23 Oct 1992
Kartar Kaur and Another Vs Bhagwan Kaur and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 171 : (1993) 103 PLR 99
Registration Act, 1908 — Section 60
High Courts23 Oct 1992Dismissed
Parkash Kaur and Others Vs Hardeep Kaur and Another
Punjab And Haryana At Chandigarh · (1993) 1 DMC 68 : (1993) 1 RCR(Criminal) 380
Criminal Procedure Code, 1973 (CrPC) — Section 204, 401Penal Code, 1860 (IPC) — Section 120B, 494, 511
High Courts23 Oct 1992
Om Parkash Vs Prabhu Dayal
Punjab And Haryana At Chandigarh · (1993) 2 LJR 139 : (1993) PLJ 324 : (1993) 2 RRR 66
High Courts23 Oct 1992
Phuman Singh Vs District Development and Panchayat Officer
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 420 : (1993) 1 RCR(Criminal) 434
High Courts23 Oct 1992Dismissed
Dr. J.S. Sethi Vs Smt. Parkash Kaur
Punjab And Haryana At Chandigarh · (1993) 103 PLR 135 : (1993) 1 RCR(Rent) 341
Civil Procedure Code, 1908 (CPC) — Section 151, 9
High Courts23 Oct 1992Allowed
Sushil Kajal and Another Vs Jal Singh and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 9 : (1993) ACJ 1116
Succession Act, 1925 — Section 372
High Courts22 Oct 1992Dismissed
Shri Jagtar Singh Vs Roshan Lal
Punjab And Haryana At Chandigarh · (1993) 103 PLR 650
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 2
High Courts22 Oct 1992Dismissed
Mahesh Mehta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 103 PLR 598 : (1993) 2 RCR(Criminal) 409
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Oct 1992
Satish Vs Kamruddin
Punjab And Haryana At Chandigarh · (1993) 1 BC 188 : (1993) 1 RCR(Criminal) 476
High Courts22 Oct 1992
Sukhcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 800 : (1993) PLJ 56 : (1993) 1 RRR 180
High Courts22 Oct 1992
B.B. Bhagwat Vs Oriental Fire and General Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 405 : (1994) ACJ 301 : (1994) 80 CompCas 679 : (1993) 104 PLR 96
Evidence Act, 1872 — Section 107
High Courts22 Oct 1992
Gurnam Kaur Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1992) 102 PLR 746
Punjab Tenancy Act, 1887 — Section 84, 84(4)(5)
High Courts22 Oct 1992Dismissed
Rajender Kumar S.I. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 754
Constitution of India, 1950 — Article 141Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4
High Courts22 Oct 1992Dismissed
Avtar Singh Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1992) 10 P&H CK 0003