High Courts01 Nov 1992Partly Allowed

Haryana Warehousing Corporation Vs Devi Ram

Punjab And Haryana At Chandigarh · (1993) 2 LLJ 419 : (1993) 103 PLR 604

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 279, 377
High Courts29 Oct 1992

The State of Haryana Vs S.K. Bajaj

Punjab And Haryana At Chandigarh · (1993) 103 PLR 507 : (1993) 1 RCR(Criminal) 666

Criminal Procedure Code, 1973 (CrPC) — Section 468Punjab New Capital (Periphery) Control Act, 1952 — Section 12(1)