High Courts07 Sept 1993Dismissed
Rikhi and Another Vs Smt. Sukhrania and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 288 : (1994) 107 PLR 160
Motor Vehicles Act, 1939 — Section 103A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,560 of 4,611
High Courts07 Sept 1993Allowed
Kasturi Lal Vs Muni Lal and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 302 : (1994) 1 RCR(Rent) 519 : (1994) 1 RCR(Rent) 345
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts07 Sept 1993
Capt. (Retd.) Iqbal Singh and others Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · AIR 1994 P&H 13 : (1995) 2 CivCC 92 : (1994) 106 PLR 739
Constitution of India, 1950 — Article 14, 19(1)Electricity Act, 1910 — Section 23, 51A
High Courts07 Sept 1993
Hira Lal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 101 : (1994) 106 PLR 248
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts07 Sept 1993
Vijinder Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 439 : (1994) 1 RCR(Criminal) 223
High Courts07 Sept 1993
Kimiti Lal Sethi Vs Union of India
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 128 : (1994) 1 RCR(Criminal) 520
High Courts07 Sept 1993
Liddu @ Salook Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 269 : (1994) 1 RCR(Criminal) 129
High Courts07 Sept 1993
State Bank of Patiala Vs Central Board of Direct Taxes and Others
Punjab And Haryana At Chandigarh · (1994) 116 CTR 145 : (1994) 207 ITR 190
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts07 Sept 1993Dismissed
Inder Singh and Others Vs The Secretary to Government of Haryana, Agriculture Department and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 35
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 16, 4
High Courts07 Sept 1993Allowed
Smt. Hero and Others Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 279
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Sept 1993
Gian Anand Gupta and Others Vs Surmukh Singh Driver Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 375 : (1993) 105 PLR 332
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Sept 1993Dismissed
Haryana State Electricity Board Vs Pankaj Kumar Neeraj Kumar
Punjab And Haryana At Chandigarh · (1993) 105 PLR 54
High Courts07 Sept 1993Allowed
Kartar Singh Vs Harchand Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 CivCC 638 : (1994) 106 PLR 25
Civil Procedure Code, 1908 (CPC) — Section 115, 152
High Courts07 Sept 1993Allowed
Nafia and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 297
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts07 Sept 1993Allowed
Tara Singh, Retd. Sub-Registrar Vs The Saggal Co-operative Agricultural Service Society Ltd.
Punjab And Haryana At Chandigarh · (1994) CriLJ 1465 : (1993) 3 RCR(Criminal) 569
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Registration Act, 1908 — Section 81, 82
High Courts06 Sept 1993
Baldev Singh Vs Financial Commissioner (Revenue) Hry.
Punjab And Haryana At Chandigarh · (1993) 2 CurLJ 637 : (1993) 3 LJR 555 : (1993) PLJ 609 : (1994) 1 RRR 364
High Courts06 Sept 1993Allowed
Smt. Jinder Kaur and Others Vs Charan Singh alias Tayee and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 604
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Sept 1993
Khem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 214
High Courts06 Sept 1993
S.P. Gupta and others Vs Administrator, Union Territory of Chandigarh-cum-Governor of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 87 : (1994) 1 RCR(Civil) 229
Constitution of India, 1950 — Article 14, 226Government Resident (Chandigarh Administration Pool) Allotment Rules, 1972 — Rule 1, 26
High Courts06 Sept 1993
Chaman Lal Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 519 : (1994) 1 RCR(Criminal) 32