High Courts10 Sept 1993
Nawal Singh and Others Vs Thakur Dass and Another
Punjab And Haryana At Chandigarh · (1994) 1 ACC 714
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,559 of 4,611
High Courts10 Sept 1993
Maha Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1993) 105 PLR 49
High Courts09 Sept 1993Dismissed
State of Haryana Vs Late Sh. S. Aggarwal (Deceased) and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 596
Land Acquisition Act, 1894 — Section 23(1A), 4, 6
High Courts09 Sept 1993
Oriental Insurance Company Ltd. Vs Smt. Kailash Devi and others
Punjab And Haryana At Chandigarh · (1995) ACJ 212 : AIR 1994 P&H 45
Limitation Act, 1963 — Section 5
High Courts09 Sept 1993
Sunil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 196
High Courts09 Sept 1993
Bharat Bhushan Vs Vivek Joshi, SDM and ors.
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 430 : (1994) 1 RCR(Criminal) 72
High Courts09 Sept 1993
Harinder Kumar Gulati Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 618
High Courts09 Sept 1993Allowed
Bundu Khan and Another Vs Smt. Bhagwati Devi and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 272 : (1994) 1 RCR(Rent) 287
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 2
High Courts09 Sept 1993
Suba Singh and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 497 : (1994) 1 RCR(Criminal) 215
High Courts09 Sept 1993Dismissed
The Haryana Diary Development Coop, Federation Limited, Chandigarh Vs Shri Pawan Kumar Singhal
Punjab And Haryana At Chandigarh · (1993) 09 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Section 47(1)
High Courts09 Sept 1993
The Oriental Insurance Co. Ltd. Vs Kailash Devi and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 326
Limitation Act, 1963 — Section 5
High Courts08 Sept 1993
Teja Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1994) 1 LJR 438 : (1994) 1 RCR(Criminal) 389 : (1994) 1 RRR 558
High Courts08 Sept 1993Dismissed
Maharaja Prints Private Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 164
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts08 Sept 1993
Shiromani Akali Dal Vs Election Commission of India
Punjab And Haryana At Chandigarh · AIR 1994 P&H 77 : (1994) 1 ILR (P&H) 63
Constitution of India, 1950 — Article 226, 227, 324, 324(1), 325Representation of the People Act, 1951 — Section 100, 29A, 29A(4), 30, 67
High Courts08 Sept 1993
Boota Singh Vs Sher Singh and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 32
Representation of the People Act, 1951 — Section 123, 81(3), 93
High Courts08 Sept 1993
Khem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 543 : (1993) 2 CurLJ 572 : (1993) 3 RCR(Criminal) 557
High Courts08 Sept 1993Allowed
Balbir Singh Vs Gurtej Singh and Others
Punjab And Haryana At Chandigarh · (1993) 09 P&H CK 0061
High Courts08 Sept 1993
Kulwant Singh and Others Vs Kanta Rani
Punjab And Haryana At Chandigarh · (1994) 1 DMC 463 : (1994) 1 RCR(Criminal) 105
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 498A
High Courts08 Sept 1993Allowed
Rattan Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 136
Land Acquisition Act, 1894 — Section 18, 18(2)
High Courts07 Sept 1993
Rikhi and Another Vs Sukhrania and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 267
Motor Vehicles Act, 1939 — Section 110A