High Courts06 Sept 1993
Nihal Kaur Vs Bhupinder Kaur
Punjab And Haryana At Chandigarh · (1993) 2 CurLJ 693 : (1993) 3 RCR(Criminal) 558
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,561 of 4,611
High Courts06 Sept 1993Dismissed
Shri Gobind Ram Sharma Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 355
Constitution of India, 1950 — Article 226, 227Punjab Reorganisation Act, 1966 — Section 79, 79(1), 79(4)
High Courts03 Sept 1993Allowed
Shri Kishore Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 ACC 28 : (1994) CriLJ 1464
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 248(2)Penal Code, 1860 (IPC) — Section 304A
High Courts03 Sept 1993Allowed
Gurdev Kaur and Another Vs Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 513
Motor Vehicles Act, 1939 — Section 110A
High Courts03 Sept 1993
Punjab State Co-operative Supply & Marketing Federation Limited Vs Director Agriculture Punjab, and anr.
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 78
High Courts03 Sept 1993Dismissed
Gurbaksh Singh Vs Jagat Singh
Punjab And Haryana At Chandigarh · (1994) 1 CivCC 732 : (1993) 105 PLR 687
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Sept 1993Allowed
Karam Chand Uttam Chand and Others Vs Shri Shanti Sarup and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 673 : (1993) 2 RCR(Rent) 642
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts03 Sept 1993
Mohinder Singh Vs Balwant Singh Saini and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 742 : (1994) 1 RCR(Criminal) 212
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts03 Sept 1993
Banto and Others Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 212
Motor Vehicles Act, 1988 — Section 110A
High Courts03 Sept 1993Allowed
Santro Vs Rajwanti
Punjab And Haryana At Chandigarh · (1994) 1 CivCC 557 : (1994) 106 PLR 28
Civil Procedure Code, 1908 (CPC) — Section 115, 35B
High Courts02 Sept 1993Allowed
State of Haryana Vs Rumal Singh
Punjab And Haryana At Chandigarh · (1994) 106 PLR 169
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 23
High Courts02 Sept 1993
Gurdip Singh Vs Bhagwan Kaur
Punjab And Haryana At Chandigarh · (1994) 1 LJR 193 : (1993) PLJ 646 : (1993) 3 RRR 534
High Courts02 Sept 1993Allowed
Madan Lal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 191
Constitution of India, 1950 — Article 226Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
High Courts02 Sept 1993Dismissed
Upper India Steel Mfg. and Engg. Co. Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1994) 46 ECC 56 : (1995) 59 ECR 49 : (1995) 75 ELT 735
Central Excise Rules, 1944 — Rule 57A , 57B, 57C, 57D, 57ECentral Excises and Salt Act, 1944 — Section 3Customs Tariff Act, 1975 — Section 3
High Courts01 Sept 1993Allowed
Rajiv Kumar Vs P.R.T.C. and Another
Punjab And Haryana At Chandigarh · (1994) 1 ACC 379 : (1994) ACJ 1124 : (1993) 105 PLR 317
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Sept 1993Dismissed
Ishwar Kanta Vs Om Parkash
Punjab And Haryana At Chandigarh · (1994) 1 DMC 39
Hindu Marriage Act, 1955 — Section 13
High Courts01 Sept 1993
Roshan Lal Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 679
High Courts01 Sept 1993Allowed
Smt. Chandro Devi and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 32
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1993Dismissed
Bir Bhan Vs Shashi Bhushan and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 690 : (1994) 1 RCR(Rent) 727
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15
High Courts01 Sept 1993Dismissed
Surinder Kaur and Others Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 709
Motor Vehicles Act, 1939 — Section 110A