COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,551 of 4,611

High Courts11 Oct 1993Allowed

Smt. Pinky Vs Bimal Kumar and Another

Punjab And Haryana At Chandigarh · (1994) 106 PLR 370 : (1994) 1 RCR(Rent) 311

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

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High Courts11 Oct 1993Allowed

Tribhuvan Nath, Journalist (Special Correspondent) Retd., Times of India Vs Bennett Coleman and Co. Ltd. and Others

Punjab And Haryana At Chandigarh · (1994) 2 LLJ 1000 : (1994) 106 PLR 313

Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17(2)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Rules, 1955 — Rule 36

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High Courts11 Oct 1993

State of Haryana Vs A.K.Jain, Partner, M/s.Ajay Udyog (P) Ltd.

Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 352

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High Courts11 Oct 1993Dismissed

Mehanga Ram Vs Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (1994) 106 PLR 696

Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 21Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 25

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High Courts10 Oct 1993Dismissed

Rama Devi Vs Anand Parkash

Punjab And Haryana At Chandigarh · (1993) 105 PLR 696 : (1994) 2 RCR(Criminal) 16

Criminal Procedure Code, 1973 (CrPC) — Section 125, 411

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High Courts09 Oct 1993Allowed

Haryana State Electricity Board and Another Vs Phool Chand Staya Pal Engineers and Contractors and Others

Punjab And Haryana At Chandigarh · (1994) 106 PLR 368

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5

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High Courts08 Oct 1993

Banarsi Dass Vs Maya Devi

Punjab And Haryana At Chandigarh · (1995) 1 AICLR 584 : (1994) 3 RCR(Criminal) 650

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High Courts08 Oct 1993Dismissed

Swaran Singh Vs Harbans Singh and Others

Punjab And Haryana At Chandigarh · (1993) 105 PLR 539

Contract Act, 1872 — Section 204

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High Courts08 Oct 1993Dismissed

State of Punjab Vs Sukhminder Singh

Punjab And Haryana At Chandigarh · (1993) 105 PLR 676

Land Acquisition Act, 1894 — Section 23

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High Courts08 Oct 1993Allowed

Santokh Singh Vs Bishan Singh and Others

Punjab And Haryana At Chandigarh · (1994) 2 CivCC 71 : (1994) 106 PLR 353

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 4(2), 65, 66

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High Courts08 Oct 1993

Haryana Board of School Education Vs Industrial Tribunal

Punjab And Haryana At Chandigarh · (1994) 68 FLR 646 : (1994) 1 LLJ 1123

Industrial Disputes Act, 1947 — Section 25

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High Courts07 Oct 1993Dismissed

Ram Singh Vs Savitri Dev and Others

Punjab And Haryana At Chandigarh · (1994) 1 CivCC 586 : (1994) 106 PLR 371

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115

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High Courts07 Oct 1993Dismissed

Mohinder Singh Vs Naranjan Singh and Another

Punjab And Haryana At Chandigarh · (1993) 10 P&H CK 0113

Succession Act, 1925 — Section 63

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High Courts07 Oct 1993

Mahant Ravinder Dass Chela Shri Mahant Bikram Dass Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 109 PLR 373

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts07 Oct 1993Allowed

Prem Chand Vs Siri Ram (Died)

Punjab And Haryana At Chandigarh · (1994) 106 PLR 490 : (1994) 1 RCR(Rent) 410

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)

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High Courts07 Oct 1993Dismissed

Ashok Kumar Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (1993) 105 PLR 726

Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)

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High Courts07 Oct 1993

Jagdish Rai Vs Pacca Kalan Co-op. Service Society Ltd. and Another

Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 367 : (1995) 1 LLJ 752

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)C

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High Courts07 Oct 1993

D.C.Jain and anr. Vs Union Territory, Chandigarh and anr.

Punjab And Haryana At Chandigarh · (1994) 1 AICLR 129 : (1994) 1 RCR(Criminal) 202

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High Courts07 Oct 1993

Solar Syndicate, Dungri Vs State of Punjab

Punjab And Haryana At Chandigarh · (1994) 1 AICLR 261 : (1994) 1 RCR(Criminal) 140

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High Courts07 Oct 1993

Kaushalya Devi Vs Amrawati and Others

Punjab And Haryana At Chandigarh · (1994) 2 DMC 11

Succession Act, 1925 — Section 383

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