High Courts13 Oct 1993Dismissed
Shri Ajit Singh Vs The Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 188
Constitution of India, 1950 — Article 226, 227, 311(2)Police Act, 1861 — Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,550 of 4,611
High Courts13 Oct 1993Dismissed
Mrs. Manju Podar and Another Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 631 : (1994) 106 PLR 634 : (1994) 1 RCR(Criminal) 655
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts13 Oct 1993
Hindustan Ciba Cegy Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 120 : (1994) 1 RCR(Criminal) 561
High Courts13 Oct 1993
Kharaiti Lal Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 105 : (1994) 2 RCR(Criminal) 86
High Courts13 Oct 1993Allowed
Joga Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 126
Constitution of India, 1950 — Article 14Punjab Educational Service Class-III (School Cadre) Rules, 1955 — Rule 10
High Courts12 Oct 1993Dismissed
Gappu Ram Vs Mool Chand and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 401 : (1994) 1 RCR(Rent) 562
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3) , 15(6)
High Courts12 Oct 1993Dismissed
Punjab State Seeds Corporation Limited Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 534
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts12 Oct 1993Dismissed
Punjab State Seeds Corpn. Ltd. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 1 LLJ 118 : (1993) 105 PLR 534
Industrial Disputes Act, 1947 — Section 10(1)
High Courts12 Oct 1993
Surinder Pal Singh Saini Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 338
High Courts12 Oct 1993
Surjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 10 P&H CK 0087
High Courts12 Oct 1993
Anil Mittal Vs State of Punjab and Ors.
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 470
High Courts12 Oct 1993
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 93
High Courts12 Oct 1993
Rishi Pal Vs Kamlesh Rani
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 423
High Courts12 Oct 1993Allowed
Kumar Medical Agencies Vs Smt. Nirmal and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 154 : (1994) 1 RCR(Rent) 678
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115
High Courts12 Oct 1993Dismissed
Lashkar Singh Vs Bakhshish Kaur
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 115
Succession Act, 1925 — Section 63
High Courts12 Oct 1993
Kahan Chand Gupta Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1994) 2 CivCC 184 : (1994) 1 RCR(Criminal) 336
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts12 Oct 1993Allowed
Jaipur Metals and Electricals Limited Vs Jain Industries and Others
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 253 : (1994) 106 PLR 496
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 14(1), 41
High Courts12 Oct 1993Dismissed
Lashmar Singh Vs Bakhshish Kaur and Another
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 115
High Courts11 Oct 1993Allowed
Waryam Singh Malhotra Vs Wing Commander Chamman Lal Sharma
Punjab And Haryana At Chandigarh · (1994) 106 PLR 694 : (1994) 1 RCR(Rent) 295
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts11 Oct 1993Dismissed
Rama Construction Co. etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 782
Haryana General Sales Tax Act, 1973 — Section 25B, 26(2)