High Courts18 Oct 1993
Kartar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 544
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,549 of 4,611
High Courts18 Oct 1993
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 Crimes 566 : (1994) 2 RCR(Criminal) 118
High Courts18 Oct 1993
Bachan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 74
High Courts18 Oct 1993Allowed
Subhash Chander Vs Valayati Ram
Punjab And Haryana At Chandigarh · (1994) 106 PLR 701 : (1994) 1 RCR(Rent) 630
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts15 Oct 1993Dismissed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 68 : (1994) 106 PLR 158
Constitution of India, 1950 — Article 226, 227Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4(2)
High Courts15 Oct 1993
The Ambala Bus Syndicate Pvt. Ltd. Vs Roop Nagar Credit and Investment Company Pvt. Ltd. (in Liquidation) and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 449
Companies Act, 1956 — Section 446, 447, 453, 458, 484Hire Purchase Act, 1972 — Section 2
High Courts15 Oct 1993Dismissed
Major Singh Vs Joginder Singh and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts15 Oct 1993Allowed
Ambala Bus Syndicate Pvt. Ltd. Vs Roop Nagar Credit and Investment Co. Pvt. Ltd. (In Liquidation) and Another
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 821
Companies Act, 1956 — Section 446, 447, 453, 458, 483
High Courts15 Oct 1993
Ashwani Kumar Bhakoo Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 349
High Courts15 Oct 1993
Jai Narain and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 139 : (1994) 1 Crimes 394 : (1994) 1 RCR(Criminal) 128
High Courts15 Oct 1993
Noni Chawla Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · AIR 1994 P&H 151 : (1994) 1 RCR(Civil) 827
Constitution of India, 1950 — Article 14, 226
High Courts15 Oct 1993Dismissed
Kiran Mandal Vs Mohini Mandal
Punjab And Haryana At Chandigarh · (1995) 1 DMC 312
Hindu Marriage Act, 1955 — Section 25(2)
High Courts15 Oct 1993Allowed
Shri Harbans Lal Vs Gurmit Singh and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 351
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 4, 115
High Courts15 Oct 1993
Subhash Chander Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 726
Constitution of India, 1950 — Article 226, 227
High Courts14 Oct 1993Dismissed
Balwinder Singh Vs Gurdip Kaur
Punjab And Haryana At Chandigarh · (1993) 10 P&H CK 0151
High Courts14 Oct 1993Allowed
Samana Steel Rolling Mills Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1994) 46 ECC 175 : (1994) 52 ECR 233 : (1994) 70 ELT 213
High Courts14 Oct 1993
Sant Ram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 655 : (1994) 1 RCR(Criminal) 339
High Courts14 Oct 1993Dismissed
S.K. Sardana, Additional District and Sessions Judge and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 134
Constitution of India, 1950 — Article 14, 16Punjab Superior Judicial Service Rules, 1963 — Rule 13, 13(1), 13(2), 9
High Courts13 Oct 1993
Baldev Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 145
Constitution of India, 1950 — Article 226, 227
High Courts13 Oct 1993
Diamond Cements (Unit of Mysore Cement Ltd.) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 435
Constitution of India, 1950 — Article 226, 227Haryana General Sales Tax Act, 1973 — Section 15