High Courts10 Nov 1994Dismissed
Baljinder Singh Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1995) 109 PLR 529
Hindu Adoptions and Maintenance Act, 1956 — Section 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,489 of 4,611
High Courts10 Nov 1994
Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 493 : (1995) 2 RCR(Criminal) 295
High Courts10 Nov 1994
Salilesh Darshan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 599
High Courts10 Nov 1994Dismissed
Ram Chander Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) 109 PLR 432
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12
High Courts09 Nov 1994
Sahib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 108 : (1995) 1 CurLJ 5 : (1995) 1 RCR(Criminal) 244
High Courts09 Nov 1994
Superintendent, District Jail, Rohtak Vs Life convict Randhir Singh
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 263
High Courts09 Nov 1994
Khiloni and Others Vs The Municipal Committee
Punjab And Haryana At Chandigarh · (1995) 109 PLR 643
Limitation Act, 1963 — Section 14, 5
High Courts09 Nov 1994
Harbans Kaur and Another Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 273
Motor Vehicles Act, 1939 — Section 110CC
High Courts08 Nov 1994Allowed
Anupam Agencies Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 51
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 7(4)
High Courts08 Nov 1994
Farsi Devi and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 235
High Courts08 Nov 1994
Sukhminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 37
High Courts08 Nov 1994
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 717
High Courts08 Nov 1994
Babu Lal Singal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 71 : (1995) 109 PLR 175
Constitution of India, 1950 — Article 14, 243K, 243ZAHaryana Municipal Corporation Act, 1994 — Section 4(4)Haryana Municipal Corporation Rules, 1994 — Rule 20
High Courts08 Nov 1994
State of Haryana Vs Dheeraj Pahwa
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 398
High Courts08 Nov 1994
Jassa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3539 : (1995) 3 RCR(Criminal) 48
Punjab Excise Act, 1914 — Section 61(1)
High Courts07 Nov 1994Allowed
Kuldip Singh Vs Shiv Saran Dass Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 572 : (1997) 2 RCR(Rent) 650
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2
High Courts07 Nov 1994
Niranjan Dass Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 113 : (1995) 109 PLR 186 : (1995) 1 RCR(Civil) 404
Constitution of India, 1950 — Article 14, 226, 311(2)Punjab Municipal Act, 1911 — Section 238
High Courts07 Nov 1994
Amita Baghi and others Vs Tejwinder Singh alias Teji and another
Punjab And Haryana At Chandigarh · (1995) 2 ACC 481 : (1995) ACJ 477
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 140(1)
High Courts07 Nov 1994
Hamir Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 1
High Courts02 Nov 1994
Ram Murti Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 110 PLR 659
Land Acquisition Act, 1894 — Section 23