High Courts02 Nov 1994Dismissed
Des Raj and Others Vs Chanan Mal Newar and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 181
Punjab Security of Land Tenures Rules, 1956 — Rule 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,490 of 4,611
High Courts02 Nov 1994Dismissed
Vijay Prakash Vs General Manager, Haryana Roadways Depot and Another
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 1039 : (1995) 109 PLR 231
Industrial Disputes Act, 1947 — Section 33(2)
High Courts01 Nov 1994
Shero Devi and Others Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1996) 1 ACC 100
High Courts01 Nov 1994
Shero Devi Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1995) ACJ 681 : (1995) 109 PLR 541
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Nov 1994Dismissed
Lal Chand and Others Vs Kishan Murari Goel and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 512 : (1995) 1 RCR(Rent) 274
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 115(6)
High Courts31 Oct 1994
Rupinder Kumar Vs Milkha Singh and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 610
High Courts31 Oct 1994Dismissed
Punjab State Seeds Corporation Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 333 : (1995) 109 PLR 574
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Oct 1994
Sawindero alias Sawinder Kaur Vs Banso
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 636
High Courts28 Oct 1994Allowed
Sh. Jaswant Singh and Others Vs Financial Commissioner Revenue Govt. of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 180
Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 1994
State of Punjab Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 253 : (1995) 2 RCR(Criminal) 239
High Courts28 Oct 1994
M/s. Varsha Spinning Mills Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 195 : (1995) 109 PLR 600
Haryana Rural Development Rules, 1987 — Rule 3(12)Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 30(2)Punjab Agricultural Produce Markets Act, 1961 — Section 23, 43
High Courts27 Oct 1994Allowed
Bant Singh Vs Kuldeep Singh and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 214
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Oct 1994Dismissed
Dharampal Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 1 DMC 196 : (1995) 1 RCR(Criminal) 200
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts27 Oct 1994
Sudhir Kumar and ors. Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 93 : (1995) 1 RCR(Criminal) 265
High Courts27 Oct 1994
Jai Ram Vs Collector Yamunnagar
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 284
High Courts27 Oct 1994
Rishi Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 678 : (1995) 1 RCR(Criminal) 189
High Courts27 Oct 1994Dismissed
Mohinder Singh Arora Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 57 ECR 474 : (1995) 1 RCR(Criminal) 629
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 226
High Courts26 Oct 1994Dismissed
Assistant Excise and Taxation Commissioner Vs Gopal Oil Mills and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 447
Punjab General Sales Tax Act, 1948 — Section 11(2), 11(5)
High Courts26 Oct 1994
Usha Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 10 P&H CK 0018
High Courts26 Oct 1994
Rawat Singh and Another Vs Sube Singh and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 679 : (1995) 109 PLR 539
Motor Vehicles Act, 1939 — Regulation 7Motor Vehicles Act, 1988 — Section 140(2)