High Courts25 Oct 1994
Shishpal alias Pala Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 74 : (1995) 1 RCR(Criminal) 661
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,491 of 4,611
High Courts25 Oct 1994
Kuldip Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 84 : (1995) 1 RCR(Criminal) 543
High Courts25 Oct 1994
Daya Nand Vs D.C. Gurgaon and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 101
High Courts25 Oct 1994Dismissed
Daya Nand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 238 : (1994) 108 PLR 652
Punjab Civil Services Rules — Rule 3.26
High Courts24 Oct 1994
The Kaithal Cooperative Sugar Mills Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 411
Constitution of India, 1950 — Article 226, 227Industries (Development and Regulation) Act, 1951 — Section 11A
High Courts24 Oct 1994
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 134
High Courts24 Oct 1994
Amrik Singh alias Meeka Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 682 : (1995) 2 Crimes 271 : (1995) 2 RCR(Criminal) 245
High Courts21 Oct 1994
Reeta Vs Parveen Sharma
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 551
High Courts13 Oct 1994
Nirmal Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 302 : (1994) 107 PLR 524
Constitution of India, 1950 — Article 226
High Courts12 Oct 1994Allowed
Bikkar Singh and Others Vs The Land Acquisition Tribunal, Improvement Trust and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 597
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 23
High Courts12 Oct 1994
Avtar Singh Vs Jai Kaur
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 595 : (1995) 3 RCR(Criminal) 297
High Courts12 Oct 1994Dismissed
Shri I.D. Kaushik Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 260 : (1995) 109 PLR 24
Constitution of India, 1950 — Article 226, 227, 316(2)Haryana Public Service Commission (Conditions of Service) Regulations, 1972 — Regulation 15
High Courts11 Oct 1994
Jawant Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (1995) 1 LJR 147 : (1994) PLJ 576 : (1995) 1 RRR 35
High Courts11 Oct 1994
Krishna and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 478
Motor Vehicles Act, 1988 — Section 110A
High Courts11 Oct 1994Allowed
Umed Singh Vs Balwan Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 208
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts11 Oct 1994
Dr. A.R. Rao Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 43
Motor Vehicles Act, 1988 — Section 110A
High Courts11 Oct 1994
Kanwarjit Singh Vs Pritam Kaur
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 111
High Courts11 Oct 1994
Smt. Padma Jindal and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 604 : (1995) ACJ 648 : (1995) 109 PLR 191
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Oct 1994Allowed
Niranjan Kumar Vs Veena Rani
Punjab And Haryana At Chandigarh · (1995) 110 PLR 200
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Oct 1994
Smt. Krishana and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 474 : (1995) 109 PLR 282
Motor Vehicles Act, 1939 — Section 110A, 110D