High Courts22 Nov 1994
Fateh Chand Vs Naib Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 397 : (1995) 109 PLR 522
Civil Procedure Code, 1908 (CPC) — Section 115, 42
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,487 of 4,611
High Courts22 Nov 1994
Avinash Modgil and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 394
High Courts22 Nov 1994
Jeo Mirza Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 26
High Courts22 Nov 1994
Harbans Lal Vs District Magistrate, Rohtak
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 371
High Courts22 Nov 1994
Ram Chander Vs Inspector General of Prison, Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 228
High Courts22 Nov 1994
Shashi Bir Singh Sarang Vs Lok Priya Singh
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 727
High Courts22 Nov 1994
Bhupinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 552
High Courts22 Nov 1994Dismissed
Ashok Kumar and Others Vs Kamaljit Singh and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), 115
High Courts22 Nov 1994
Navdeep Kaur Sandhu and Others Vs The Advisor to The Administrator and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 423
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1994Dismissed
Kishan Singh Kamal Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (1995) 109 PLR 470
Easements Act, 1882 — Section 15, 28, 33
High Courts21 Nov 1994
Milap Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 60
High Courts21 Nov 1994Allowed
Jagan Nath Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 1 DMC 110 : (1995) 2 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts21 Nov 1994
Inderjit Kaur Vs Chief Secretary to Government Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 657
High Courts21 Nov 1994Dismissed
State of Haryana Vs Pardeep Kumar
Punjab And Haryana At Chandigarh · (1995) 110 PLR 646
Land Acquisition Act, 1894 — Section 18, 23
High Courts21 Nov 1994
Punjab State Electricity Board Vs Mrs. Joginder Kaur
Punjab And Haryana At Chandigarh · (1995) 109 PLR 537
Limitation Act, 1963 — Article 113
High Courts19 Nov 1994
Daropati Devi Vs Daulat Ram and others ,
Punjab And Haryana At Chandigarh · (1995) 1 Crimes 617 : (1995) 1 RCR(Criminal) 256
High Courts17 Nov 1994Allowed
Jagat Singh Vs Haryana State
Punjab And Haryana At Chandigarh · (1995) 111 PLR 229
Land Acquisition Act, 1894 — Section 4, 6
High Courts15 Nov 1994Dismissed
Chairman Managing Committee, Army School, Hoshiarpur Road, Jalandhar Cantt Vs Shri Inderjit Singh, Authority Under The Minimum Wages Act and Labour-Cum-Conciliation Officer Circle-Ii, Jalandhar and Others
Punjab And Haryana At Chandigarh · (1994) 11 P&H CK 0105
Minimum Wages Act, 1948 — Section 20
High Courts15 Nov 1994Allowed
Mr. Shatin Kumar Goyal Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 212
Constitution of India, 1950 — Article 226
High Courts15 Nov 1994Allowed
Satinder Kumar Vs Asha Rani
Punjab And Haryana At Chandigarh · (1995) 2 DMC 209 : (1995) 1 RCR(Criminal) 551
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A