High Courts15 Dec 1994Allowed

Gurvinder Singh alias Toni Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 57 ECR 450 : (1995) 1 RCR(Criminal) 656

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482