High Courts04 Jan 1995Allowed
Ram Gopal Vs Sher Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 350 : (1995) 110 PLR 445 : (1995) 2 RCR(Rent) 300
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,481 of 4,611
High Courts04 Jan 1995Allowed
Jia Lal and Another Vs Met. Savitri Devi and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 3701 : (1995) 109 PLR 742
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts04 Jan 1995
Banarsi Dass Vs Director, Consolidation of Holdings, Haryana and ors.
Punjab And Haryana At Chandigarh · (1995) 3 LJR 367 : (1995) PLJ 314 : (1995) 3 RRR 357
High Courts04 Jan 1995
Rakha Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 831 : (1995) 2 RCR(Criminal) 141
High Courts04 Jan 1995
Attar Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 745 : (1995) 4 Crimes 499 : (1995) 2 RCR(Criminal) 133
High Courts04 Jan 1995Dismissed
Ram Kumar and Others Vs Chaman Lal and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 28002 : (1995) 110 PLR 71
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jan 1995
Rattan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 01 P&H CK 0103
High Courts03 Jan 1995Dismissed
Indian Woolen Textiles Mills (P) Ltd. Vs Collector of Central Excise and Another
Punjab And Haryana At Chandigarh · (1995) 50 ECC 94 : (1999) ECR 593 : (1995) 77 ELT 847 : (1995) 110 PLR 87
Central Excises and Salt Act, 1944 — Section 11CConstitution of India, 1950 — Article 226, 227
High Courts03 Jan 1995
Anup Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 277
Constitution of India, 1950 — Article 14, 16
High Courts02 Jan 1995Dismissed
The State of Punjab and Another Vs Sh. Chhedi Lall and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 31
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Jan 1995
Parkash Chand and Another Vs Bhan Chand and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 147 : (1995) 1 RCR(Rent) 464
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)Partnership Act, 1932 — Section 4
High Courts02 Jan 1995
Dupinder Singh Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (1995) 110 PLR 166
Constitution of India, 1950 — Article 226
High Courts02 Jan 1995Dismissed
Sukhdev Singh Vs Charan Dass
Punjab And Haryana At Chandigarh · (1995) 110 PLR 566
High Courts02 Jan 1995
Sarla Sangwan and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 104
Haryana and Punjab Agricultural Universities Act, 1970 — Section 13(6)
High Courts31 Dec 1994Dismissed
Pawan Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 534
Penal Code, 1860 (IPC) — Section 294
High Courts24 Dec 1994
Kishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 512 : (1994) 3 RCR(Criminal) 238
High Courts21 Dec 1994
Tulsi Devi Vs Sheesh Pal Pujari
Punjab And Haryana At Chandigarh · (1994) 12 P&H CK 0036
High Courts21 Dec 1994
Bhartu and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 110 PLR 123
Land Acquisition Act, 1894 — Section 23, 33
High Courts21 Dec 1994
Smt. Sawarn Devi Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1995) 2 ACC 438 : (1995) ACJ 410 : (1995) 109 PLR 531
Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts21 Dec 1994Allowed
B.L. Bansal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 328
All India Services (Amendment) Act, 1975 — Section 3Constitution of India, 1950 — Article 226, 309, 320(3)Demobilized Armed Forces Personnel (Reservation of Vacancies in the Himachal State Non-Technical Services) Rules, 1972 — Rule 4