COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,480 of 4,611

High Courts09 Jan 1995Allowed

Naurata Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1995) CriLJ 1568

Criminal Procedure Code, 1973 (CrPC) — Section 15(1), 154(1), 154(3), 156, 156(1)Penal Code, 1860 (IPC) — Section 292, 304, 323, 34

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High Courts09 Jan 1995Allowed

Bohti Devi Vs Karma

Punjab And Haryana At Chandigarh · (1996) 112 PLR 637

Hindu Marriage Act, 1955 — Section 13, 27

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High Courts06 Jan 1995

Gurdas Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 110 PLR 332

Constitution of India, 1950 — Article 226

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High Courts06 Jan 1995

J.K. Sobti Assistant District Attorney Vs Surat Singh and Others

Punjab And Haryana At Chandigarh · (1995) 110 PLR 69

Constitution of India, 1950 — Article 227

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High Courts06 Jan 1995Dismissed

Guru Nanak Trading Corporation Vs Dhanna Singh and Another

Punjab And Haryana At Chandigarh · (1995) 109 PLR 761 : (1995) 1 RCR(Rent) 453

East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 15(5)

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High Courts06 Jan 1995

Sh. Surjit Rai Vs Sh. Prem Kumar Khera and Others

Punjab And Haryana At Chandigarh · (1995) 110 PLR 140

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts06 Jan 1995Allowed

Devinder Kumar Vs Vinod

Punjab And Haryana At Chandigarh · (1996) 1 ACC 107 : (1995) ACJ 1069 : (1995) 110 PLR 650

Motor Vehicles Act, 1988 — Section 166(3)

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High Courts06 Jan 1995

Makhan Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 424

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High Courts06 Jan 1995Dismissed

Sohan Lal Vs Surinder and Another

Punjab And Haryana At Chandigarh · (1995) 109 PLR 759

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts06 Jan 1995

Parkash Vs Smt. Bhagwani and Another

Punjab And Haryana At Chandigarh · (1995) 110 PLR 491

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High Courts06 Jan 1995

Mrs. Savita Rani and Others Vs The Oriental Insurance Company Ltd.

Punjab And Haryana At Chandigarh · (1995) 110 PLR 263

Constitution of India, 1950 — Article 226, 227

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High Courts06 Jan 1995Dismissed

Ganga Sahai Chanan Ram and Others Vs Babu Ram alias Babu Singh

Punjab And Haryana At Chandigarh · (1995) 110 PLR 475 : (1995) 1 RCR(Rent) 478

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

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High Courts06 Jan 1995

Devi Chand and Others Vs Gram Panchayat Bodhni

Punjab And Haryana At Chandigarh · (1995) 2 CivCC 480 : (1995) 109 PLR 702

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High Courts05 Jan 1995

Vinod Gupta and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1995) 111 PLR 488

Land Acquisition Act, 1894 — Section 18

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High Courts05 Jan 1995

Sheo Ram Vs Dari Singh

Punjab And Haryana At Chandigarh · (1995) 1 AICLR 683 : (1995) 1 RCR(Criminal) 535

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High Courts05 Jan 1995Allowed

M.M. Lal Bareja Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1995) 110 PLR 75

Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.17, 4.19

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High Courts05 Jan 1995Allowed

Devinder Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 110 PLR 438

Land Acquisition Act, 1894 — Section 31, 31(1), 31(2), 4

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High Courts05 Jan 1995Allowed

Harinder Singh and Others Vs Deputy Registrar, Cooperative Societies and Others

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 192 : (1996) 112 PLR 515

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High Courts04 Jan 1995

Bachan Singh Vs Natha Singh through L.Rs.

Punjab And Haryana At Chandigarh · (1995) 110 PLR 476

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High Courts04 Jan 1995Dismissed

Tara Chand Vs Randeep Singh

Punjab And Haryana At Chandigarh · (1995) 2 CivCC 473 : (1995) 110 PLR 50

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 115

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