High Courts09 Dec 1994Allowed

Ramesh Chander Vs State of Haryana

Punjab And Haryana At Chandigarh · (1995) 2 DMC 175 : (1995) 2 RCR(Criminal) 224

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts09 Dec 1994Dismissed

Giani Harjit Singh Vs Paramjit Kaur

Punjab And Haryana At Chandigarh · (1995) 2 DMC 125 : (1995) 1 RCR(Criminal) 580

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406
High Courts02 Dec 1994Dismissed

Balbir Singh Vs Amarjit Kaur

Punjab And Haryana At Chandigarh · (1995) 2 DMC 670 : (1995) 1 RCR(Criminal) 577

Criminal Procedure Code, 1973 (CrPC) — Section 198, 198APenal Code, 1860 (IPC) — Section 494, 495
High Courts01 Dec 1994Dismissed

Mukhtiar Singh Vs Gram Panchayat

Punjab And Haryana At Chandigarh · (1995) 110 PLR 81

Punjab Tenancy Act, 1887 — Section 14Punjab Village Common Lands (Regulation) Rules, 1955 — Rule 20A