High Courts08 Jan 1996
Jagan Lal and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 69 : (1996) 1 RCR(Criminal) 693
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,416 of 4,611
High Courts08 Jan 1996Allowed
Baljit Singh Vs State
Punjab And Haryana At Chandigarh · (1996) CriLJ 2574 : (1996) 2 DMC 7 : (1996) 2 RCR(Criminal) 186 : (1996) 2 RCR(Criminal) 187
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Jan 1996Allowed
Joginder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 2737
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34Punjab Police Rules, 1934 — Rule 24.1
High Courts08 Jan 1996
The State of Haryana Vs Rajindra Electric Store
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 179 : (1996) 113 PLR 588
Haryana General Sales Tax Act, 1973 — Section 42(1)
High Courts07 Jan 1996
Friends Dyeing & Finishing Mills (P) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 325 : (1996) 1 RCR(Criminal) 711
High Courts05 Jan 1996
Hans Raj Talwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 27 : (1996) 2 RCR(Criminal) 805 : (1996) 1 RCR(Criminal) 782
High Courts05 Jan 1996
State of Punjab Vs Parveen Kumar and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 212
High Courts05 Jan 1996
Rajinder Singh Vs Joint Secretary to Govt.of India, New Delhi
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 51 : (1996) 1 RCR(Criminal) 782
High Courts05 Jan 1996
Gram Panchayat/Gram Sabha of village Kasiana Vs Kaka Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 260
High Courts05 Jan 1996
Kehar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 66 : (1996) 1 RCR(Criminal) 580
High Courts05 Jan 1996
Friends Flour Mills Private Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 592
High Courts05 Jan 1996Allowed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 2659
Penal Code, 1860 (IPC) — Section 302
High Courts05 Jan 1996Dismissed
Surinder Kaur Vs Vidya Rattan and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 267 : (1996) 3 RCR(Civil) 556
Hindu Marriage Act, 1955 — Section 13, 28
High Courts04 Jan 1996
Piara Singh Vs The Joint Director of Panchayats
Punjab And Haryana At Chandigarh · (1996) 112 PLR 765 : (1996) 3 RCR(Civil) 127
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts04 Jan 1996
Sohan Singh (Deceased by L.R.'s) and others Vs Fauja Singh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 136 : (1996) 3 RCR(Civil) 464
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts04 Jan 1996
Saudagar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 456
High Courts03 Jan 1996Allowed
Jagdish and Others Vs Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 88
Punjab Security of Land Tenures Act, 1953 — Section 10A
High Courts03 Jan 1996
Maya Devi Vs Roshan Lal
Punjab And Haryana At Chandigarh · (1996) 113 PLR 192 : (1996) 1 RCR(Rent) 531
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts03 Jan 1996Dismissed
Rajiv Textiles Distributors Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (1999) 95 CompCas 469 : (1996) 113 PLR 77
High Courts03 Jan 1996
Jaswant Rai alias Fauji Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 647 : (1996) 1 RCR(Criminal) 459