High Courts20 Dec 1995Dismissed
Amrit Lal and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 761 : (1996) 3 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,418 of 4,611
High Courts20 Dec 1995
Ram Dhari and others Vs Darbo and others
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 344 : (1996) 2 RRR 344
High Courts20 Dec 1995
Yuvak Gram Sudhar Sabha Neemka Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 494
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 13
High Courts20 Dec 1995
Bhim Sen and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 617
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2, 36
High Courts20 Dec 1995Dismissed
Subash Chander Vs Union of india and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2784
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226, 227, 32Foreign Exchange Regulation Act, 1973 — Section 34, 36, 40
High Courts19 Dec 1995Allowed
Mahana-Amar Nath Chela Mahant Chattar Dass, Chairman Baba Bhuman Sham Charitable Trust Vs Millakh Raj and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 578 : (1996) 112 PLR 714
Civil Procedure Code, 1908 (CPC) — Section 92, 92
High Courts19 Dec 1995Dismissed
Mulakh Raj Mutneja and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 624
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 232
High Courts19 Dec 1995
Harpal Singh Vs Harjinder Kaur alias Rajinder Kaur
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 651 : (1996) 1 RCR(Criminal) 715
High Courts19 Dec 1995
Hoshiar Singh Ex. Sepoy Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 5
Pension Regulations, 1961 — Regulation 73
High Courts19 Dec 1995Allowed
Suraj Mal Sura Ex-Sep. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 7
Pension Regulations, 1961 — Regulation 173
High Courts18 Dec 1995
Darbara Singh Vs Ramesh Kumar and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 649 : (1996) 3 RCR(Civil) 489
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18
High Courts18 Dec 1995
Gurdial Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 673
High Courts15 Dec 1995Dismissed
Dharam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 319
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 382Punjab Police Rules, 1934 — Rule 13.1(1), 13.1(2), 13.10, 13.2A, 13.3
High Courts15 Dec 1995
Balkar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2373 : (1996) 1 RCR(Criminal) 728
High Courts15 Dec 1995
K.K.Traders Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 12 P&H CK 0051
High Courts15 Dec 1995
Surjit Das and others Vs Bachan Dass and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 161 : (1996) 112 PLR 668
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 7 Rule 1
High Courts15 Dec 1995Allowed
Bhajan Singh and Others Vs Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 628 : (1996) 113 PLR 177
High Courts15 Dec 1995Allowed
Basakhi Ram Halwai (Died) Vs Gobind Kumar Chopra
Punjab And Haryana At Chandigarh · (1996) 113 PLR 492 : (1996) 1 RCR(Rent) 614
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts15 Dec 1995
Kalawati Devi Vs Haryana State and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 471
Land Acquisition Act, 1894 — Section 23
High Courts14 Dec 1995Dismissed
Mohinder Singh Vs The Sub Divisional Magistrate and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 491
Punjab Gram Panchayat Act, 1952 — Section 6(5)