High Courts14 Dec 1995
Commissioner of Income Tax Vs Ganesha Mal and Another
Punjab And Haryana At Chandigarh · (1996) 132 CTR 22 : (1996) 219 ITR 271
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,419 of 4,611
High Courts14 Dec 1995Allowed
Jagdish and Another Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 422
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Haryana Co-operative Societies Act, 1984 — Section 114
High Courts13 Dec 1995Dismissed
Om Parkash Gulati Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 678
Constitution of India, 1950 — Article 226
High Courts13 Dec 1995Dismissed
Rajbir Singh Sepoy/Lans Naik Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 13 : (1996) 112 PLR 680
Army Act, 1950 — Section 3
High Courts13 Dec 1995
Mahant Ram Dass chela Mahant Garib Dass Vs Man Singh
Punjab And Haryana At Chandigarh · (1996) 3 LJR 347 : (1996) PLJ 118 : (1996) 1 RRR 620
High Courts13 Dec 1995Allowed
Commissioner of Income Tax Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (1996) 132 CTR 187 : (1996) 219 ITR 27 : (1996) 88 TAXMAN 370
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2)
High Courts13 Dec 1995Dismissed
Equipment Conductors and Cables Ltd. Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 604
Constitution of India, 1950 — Article 226Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 6
High Courts12 Dec 1995
Urban Improvement Co. Pvt. Ltd. Vs Sardar Ujagar Singh
Punjab And Haryana At Chandigarh · AIR 1996 P&H 167 : (1996) 112 PLR 237 : (1996) 3 RCR(Civil) 13
Contract Act, 1872 — Section 16, 69Haryana Development and Regulation of Urban Areas Act, 1975 — Section 23
High Courts12 Dec 1995
Zoe Gill Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 145 : (1996) 2 RCR(Civil) 368
Constitution of India, 1950 — Article 14, 16(4), 226
High Courts12 Dec 1995
Chaudhary Hans Raj and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1996) 113 PLR 479
Constitution of India, 1950 — Article 226
High Courts12 Dec 1995Dismissed
Karam Singh and Others Vs The District Development and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 684
Punjab Gram Panchayat Act, 1952 — Section 109(1)
High Courts11 Dec 1995Dismissed
Deepa Vs Shrimati Bhani (Died) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 188 : (1996) 113 PLR 687
Transfer of Property Act, 1882 — Section 123
High Courts11 Dec 1995Allowed
Santokh Singh and Others Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 619 : (1996) 113 PLR 184
Civil Procedure Code, 1908 (CPC) — Section 2(11)Redemption of Mortgages (Punjab) Act, 1913 — Section 4Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 1995Dismissed
Jattu Ram and Others Vs Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 14 : (1996) 3 RCR(Civil) 122 : (1996) 3 RCR(Civil) 385
Limitation Act, 1963 — Section 5
High Courts11 Dec 1995Dismissed
Ganpati Udyog and Another Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 134 : (1996) 113 PLR 437
Bankers Books Evidence Act, 1891 — Section 4Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 41 Rule 27
High Courts11 Dec 1995Allowed
Punjab Khadi Mandal Vs The Regional Provident Fund Commissioner and Another
Punjab And Haryana At Chandigarh · (1996) 3 LLJ 60 : (1996) 113 PLR 603
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts11 Dec 1995Allowed
Asjit Singh Chawla and Others Vs Land Acquisition Collector Urban Estates
Punjab And Haryana At Chandigarh · (1996) 112 PLR 688
Land Acquisition Act, 1894 — Section 18(3)
High Courts08 Dec 1995Dismissed
Rajesh Kohli Vs State (Union Territory of Chandigarh)
Punjab And Haryana At Chandigarh · (1997) CriLJ 154 : (1996) 2 RCR(Criminal) 380
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 156(1), 156(3)Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420, 456
High Courts08 Dec 1995Allowed
Parduman Singh and Another Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 480 : (1996) 112 PLR 772
High Courts08 Dec 1995
Tara Devi Behl Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 218 ITR 541
Income Tax Act, 1961 — Section 28, 72, 72(1)