High Courts10 Jan 1996
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 617
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,415 of 4,611
High Courts10 Jan 1996
Nirvail Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 614
High Courts10 Jan 1996
Gurcharan Singh Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 734 : (1996) 3 RCR(Civil) 195
Punjab Municipal Act, 1911 — Section 192(1)
High Courts10 Jan 1996Dismissed
Smt. Kiran Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 704
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 4A, 4A(2)
High Courts10 Jan 1996Dismissed
Sher Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 755 : (1996) 3 RCR(Civil) 143
High Courts10 Jan 1996
Arjun Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1996) 112 PLR 763 : (1996) 3 RCR(Civil) 133
Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts10 Jan 1996
Arjun Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 759
Punjab Security of Land Tenures Act, 1953 — Section 14APunjab Security of Land Tenures Rules, 1953 — Rule 22
High Courts09 Jan 1996
Jagdish Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 77 : (1996) 2 PLR 88 : (1996) 3 RCR(Civil) 152
High Courts09 Jan 1996
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 703
High Courts09 Jan 1996
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 613
High Courts09 Jan 1996Allowed
Smt. Gurmej Kaur and Others Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 16
Motor Vehicles Act, 1939 — Section 92A
High Courts09 Jan 1996
Ajit Kaur Vs Kulwinder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 218
Motor Vehicles Act, 1939 — Section 110A
High Courts09 Jan 1996
Sardar Metal Store Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1996) 113 PLR 557
Haryana General Sales Tax Act, 1973 — Section 42(1), 48
High Courts08 Jan 1996Dismissed
Jodh Singh Vs Ravinder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 249
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A(3)
High Courts08 Jan 1996Dismissed
State of Haryana and Another Vs Ambika Oil and Soap Industries
Punjab And Haryana At Chandigarh · (1996) 114 PLR 163 : (1996) 103 STC 190
Haryana General Sales Tax Act, 1973 — Section 24, 42(2)
High Courts08 Jan 1996Dismissed
Darshan Ram Vs Maya Bai
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 197 : (1997) 2 DMC 263 : (1996) 3 RCR(Civil) 554
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 9
High Courts08 Jan 1996Allowed
Smt. Pinki Vs Abhey Singh and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 499 : (1996) 112 PLR 739
Guardians and Wards Act, 1890 — Section 10, 7Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts08 Jan 1996
Hari Kishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 49 : (1996) 112 PLR 662
Land Acquisition Act, 1894 — Section 18
High Courts08 Jan 1996
Pall Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 802
High Courts08 Jan 1996
Jag Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 575