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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,414 of 4,611

High Courts15 Jan 1996

Gurdev Ice Factory Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 2833

Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22A, 33, 37Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 432
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High Courts11 Jan 1996Allowed

Rani Vs Parkash Singh

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 26 : (1997) 1 ILR (P&H) 118

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 13(1), 24
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High Courts11 Jan 1996

Bani Vs Parkash Singh

Punjab And Haryana At Chandigarh · AIR 1996 P&H 175 : (1996) 2 CivCC 26 : (1997) 1 DMC 5 : (1996) 113 PLR 219

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 13(1), 24
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