High Courts13 Mar 1996
State of Punjab Vs Jasbir Singh alias Kirni
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 777
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,401 of 4,611
High Courts13 Mar 1996
Lt. Col. Paramjit Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1996) 135 CTR 8 : (1996) 220 ITR 446 : (1996) 89 TAXMAN 536
Income Tax Act, 1961 — Section 126, 127, 143(1), 147
High Courts13 Mar 1996
Commissioner of Income Tax Vs Leader Valves (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 73 : (1996) 220 ITR 591
Income Tax Act, 1961 — Section 221, 256(1), 256(2)
High Courts13 Mar 1996Dismissed
Brij Lal Vs Shiv Mohan and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 255 : (1996) 2 RCR(Rent) 24
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12, 13, 13(2), 15, 15(6)
High Courts12 Mar 1996
The State of Punjab Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 90
Evidence Act, 1872 — Section 51ALand Acquisition Act, 1894 — Section 23
High Courts12 Mar 1996
Mehar Chand Vs Tulsi Ram
Punjab And Haryana At Chandigarh · AIR 1996 P&H 195 : (1996) 113 PLR 398
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, 34
High Courts12 Mar 1996
Ram Niwas and Others Vs Jind Co-operative Sugar Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 936 : (1996) 113 PLR 418
Payment of Wages Act, 1936 — Section 10(6)(1A), 7(2)
High Courts12 Mar 1996
Sarbjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 4335 : (1996) 2 RCR(Criminal) 497
High Courts12 Mar 1996Dismissed
Gram Panchayat Vs The Addl. Collector and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 100 : (1996) 3 RCR(Civil) 568
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7
High Courts12 Mar 1996Allowed
Pala Singh Vs Lakhvinder Singh and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 469 : (1996) 114 PLR 214
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Motor Vehicles Act, 1939 — Section 168
High Courts12 Mar 1996
Mrs. Paramjit Kaur Vs The Secretary to Government Punjab Department of Housing and Urban Development and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 300
High Courts11 Mar 1996
Hawa Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 635
High Courts11 Mar 1996Allowed
The State of Punjab and Another Vs Hardial Singh and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 351
High Courts11 Mar 1996
Roochira Ceramics Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 580 : (1996) 3 RCR(Civil) 492
Haryana Urban Development Authority Act, 1977 — Section 17(1)
High Courts08 Mar 1996Allowed
Kishan Kaur Vs Smt. Shanti Devi and others
Punjab And Haryana At Chandigarh · (1996) 03 P&H CK 0116
Constitution of India, 1950 — Article 227
High Courts08 Mar 1996
Saroj Rani and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 241
Constitution of India, 1950 — Article 226Pharmacy Act, 1948 — Section 10Pharmacy Regulation 1948 — Regulation 10
High Courts08 Mar 1996
Haryana Financial Corporation and Hada Steel Products Ltd. (In Liquidation) Vs Official Liquidator and Others
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 495
High Courts08 Mar 1996
Smt. Dhanno and others Vs Tuhi Ram (Died) and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 203 : (1996) 1 CivCC 705 : (1996) 113 PLR 276
Hindu Adoptions and Maintenance Act, 1956 — Section 16Hindu Succession Act, 1956 — Section 9
High Courts08 Mar 1996
Hoshiar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CrLJ 4074 : (1996) 2 RCR(Criminal) 743
High Courts08 Mar 1996Dismissed
C. Narayan and Another Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (1996) 113 PLR 292
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115