High Courts18 Mar 1996Dismissed
B.D. Sharma Vs Narinder Kumar Arya
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 173 : (1996) 113 PLR 599 : (1996) 1 RCR(Rent) 668
East Punjab Urban Rent Restriction Act, 1949 — Section 18(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,400 of 4,611
High Courts18 Mar 1996Allowed
Niranjan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1996) 113 PLR 740
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts18 Mar 1996Dismissed
Kamlesh Verma Vs Ram Tilak Verma
Punjab And Haryana At Chandigarh · (1997) 2 DMC 271
Hindu Marriage Act, 1955 — Section 24, 9
High Courts18 Mar 1996
Kalu alias Kalu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 534
High Courts18 Mar 1996
Meena Verma Vs Haryana State Industrial Develompment Corp.Ltd.
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 250
High Courts18 Mar 1996Allowed
Rajinder Singh Virk Vs Harjit Kaur Boparai
Punjab And Haryana At Chandigarh · (1997) 1 DMC 582
Hindu Marriage Act, 1955 — Section 13(B), 13A, 13B(2)
High Courts18 Mar 1996
Rajinder Singh Virk Vs Smt. Harjit Kaur Boparai
Punjab And Haryana At Chandigarh · (1996) 114 PLR 355
Hindu Marriage Act, 1955 — Section 13A, 13B
High Courts16 Mar 1996
MODERN TEXTILE and FINISHING MILLS Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1996) 135 CTR 335
Taxation Laws (Amendment) Act, 1975 — Section 271(1)(c)
High Courts15 Mar 1996
Sh. R.K. Jain (Raj Kumar Jain HUF) and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1996) 221 ITR 136
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 276C, 277, 278B, 278B(1)
High Courts15 Mar 1996
Youdhister Vs Siri Ram and others
Punjab And Haryana At Chandigarh · (1997) 1 CurLJ 165 : (1996) 3 LJR 473 : (1996) PLJ 411 : (1996) 3 RCR(Civil) 706
High Courts15 Mar 1996
R. K. JAIN and Others Vs COMMISSIONER OF INCOME TAX and Others
Punjab And Haryana At Chandigarh · (1996) 134 CTR 17
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Mar 1996Dismissed
R.K. Jain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 88 TAXMAN 77
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1)(c), 276, 276C, 276DD, 277
High Courts14 Mar 1996Dismissed
Haryana Financial Corporation Vs Presiding Officer, Labour Court-Cum-Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 512
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts14 Mar 1996Allowed
Bharat Bhushan Vs The Haryana Handloom Weavers Apex Cooperative Society Ltd. and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 793
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts14 Mar 1996
Malook Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 252 : (1996) CrLJ 3423 : (1996) 2 RCR(Criminal) 282
High Courts14 Mar 1996
Mohan Lal Darshan Kumar and Others Vs S.P. Bookal, ITO and Another
Punjab And Haryana At Chandigarh · (1996) 220 ITR 593
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 245C, 245H, 276CPenal Code, 1860 (IPC) — Section 193, 34, 467, 471
High Courts14 Mar 1996
Raj Devi Vs Smt. Santosh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 106 : (1996) 3 RCR(Civil) 628
Haryana Panchayati Raj Act, 1994 — Section 176(4)Haryana Panchayati Raj Election Rules, 1994 — Rule 62 , 63, 64, 65, 66
High Courts14 Mar 1996Allowed
Smt. Jito Vs Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 301
Punjab Security of Land Tenures Act, 1953 — Section 14A, 9(1)
High Courts13 Mar 1996Dismissed
Gram Panchayat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 311
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts13 Mar 1996Dismissed
Poonam Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 518
Haryana Municipal Act, 1973 — Section 21, 22