COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,402 of 4,611

High Courts08 Mar 1996Dismissed

Oriental Insurance Company Limited Vs Chinder Kaur and Others

Punjab And Haryana At Chandigarh · (1996) 2 ACC 271 : (1996) ACJ 1005 : (1996) 113 PLR 749 : (1996) 3 RCR(Civil) 39 : (1996) 3 RCR(Civil) 355

Motor Vehicles Act, 1988 — Section 147

High Courts07 Mar 1996Allowed

Sarmukh Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 2958 : (1996) 2 RCR(Criminal) 13

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 146, 482

High Courts07 Mar 1996Allowed

Chhabra Steels Strips (P.) Ltd. Vs Haspa Wheels Pvt. Ltd.

Punjab And Haryana At Chandigarh · (1996) 86 CompCas 703

Companies Act, 1956 — Section 433, 434, 439

High Courts07 Mar 1996Allowed

Som Nath Jain Vs Oswal Agro Mills Limited and Another

Punjab And Haryana At Chandigarh · (2000) 100 CompCas 105

Companies Act, 1956 — Section 433, 434

High Courts07 Mar 1996

Rajinder Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) CrLJ 3742 : (1996) 2 RCR(Criminal) 344

High Courts07 Mar 1996

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 281

High Courts07 Mar 1996

Banarsi Das Cotton Mills (P) Ltd. Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1997) 115 PLR 17

Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A

High Courts07 Mar 1996Dismissed

Shrimati Usha Adlakha Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 407

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6

High Courts06 Mar 1996Allowed

Jagga Singh and Others Vs Mal Singh and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 272

Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 26(1)

High Courts06 Mar 1996

Surinder Paul and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 1745 : (1996) 2 RCR(Criminal) 538

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 306, 34Punjab and Haryana High Court Rules and Order — Rule 10, 3 , 4, 5, 6

High Courts06 Mar 1996Dismissed

The Bondlib Cooperative Agricultural Service Society Ltd. Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 655 : (1996) 3 RCR(Civil) 490

High Courts06 Mar 1996

Avtar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 03 P&H CK 0086

High Courts02 Mar 1996

COMMISSIONER OF INCOME TAX Vs PEARL WOOLLEN MILLS.

Punjab And Haryana At Chandigarh · (1996) 136 CTR 232

Income Tax Act, 1961 — Section 256(2)

High Courts01 Mar 1996

Harish Chander Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 162

High Courts01 Mar 1996

Seven Seas Educational Society Vs The Haryana Urban Development Authority, Panchkula and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 229 : (1996) 113 PLR 17

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 226Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 3, 4, 5, 5(2)

High Courts01 Mar 1996

Ram Sarup Vs Ajmer Singh and another

Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 322 : (1996) 3 RCR(Civil) 200

High Courts01 Mar 1996Allowed

B.S. Guraya Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 354 : (1996) 113 PLR 303

Army Rules, 1954 — Rule 14(1)

High Courts01 Mar 1996Dismissed

Balwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 390

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 323, 326

High Courts29 Feb 1996

S.B. Saini Educational Society Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 787

Constitution of India, 1950 — Article 226

High Courts29 Feb 1996Allowed

Basant Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 430

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42