High Courts21 Mar 1996
Gobind Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 687
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,399 of 4,611
High Courts21 Mar 1996
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 577
High Courts21 Mar 1996Dismissed
Steel Authority of India Ltd. Vs Vishwakarma Agro and Allied Industries and Others
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 929
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Mar 1996Dismissed
The Sewak Co-operative House Building Society Ltd. and Another Vs The Bhatinda Improvement Trust and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 516
Punjab Town Improvement Act, 1922 — Section 41
High Courts20 Mar 1996Allowed
Central Warehousing Corporation Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 531
Punjab Municipal Act, 1911 — Section 62 , 63, 64, 65, 66
High Courts20 Mar 1996Dismissed
State of Jammu and Kashmir and Others Vs Hindustan Forests Company Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 21
Companies Act, 1956 — Section 446, 477Constitution of India, 1950 — Article 299State Financial Corporations Act, 1951 — Section 31
High Courts20 Mar 1996
Sukhpal Singh alias Kuku Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 751
High Courts20 Mar 1996
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 566
High Courts20 Mar 1996
Gurdev Singh Vs Senior Superintendent of Police, Jagraon
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 587
High Courts20 Mar 1996Allowed
Pal Singh Vs Superintending Canal Officer, Sirhind Canal Circle
Punjab And Haryana At Chandigarh · (1996) 114 PLR 302
High Courts20 Mar 1996Allowed
Budh Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 3356 : (1996) 2 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts20 Mar 1996Dismissed
Mrs. Raj Rani and Others Vs Santosh Awasthi
Punjab And Haryana At Chandigarh · (1996) 113 PLR 401 : (1996) 1 RCR(Rent) 467
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15, 15(5)
High Courts19 Mar 1996
Renuka Khanna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 LJR 471 : (1996) PLJ 407 : (1996) 2 PLR 298 : (1996) 3 RCR(Civil) 567 : (1996) 2 RRR 428
High Courts19 Mar 1996
Dalip Singh Vs Ram Singh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 320
High Courts19 Mar 1996
Amar Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 655
High Courts19 Mar 1996
Vir M.Khosla and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 627 : (1996) 2 RCR(Criminal) 673
High Courts19 Mar 1996
Kanhaiya Lal Vs Satluj Club and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 212
Industrial Disputes Act, 1947 — Section 11A, 2
High Courts19 Mar 1996
Smt. Renu Khanna Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 298
Constitution of India, 1950 — Article 226
High Courts19 Mar 1996
Gurdev Kaur Vs The Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 313
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts19 Mar 1996Dismissed
Gurcharan Singh Vs Kehar Singh (deceased) Rep. by L.Rs.
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 115 : (1996) 3 RCR(Civil) 673