High Courts08 Apr 1996
Balwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 533
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,397 of 4,611
High Courts08 Apr 1996Allowed
Jai Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 509
Bonded Labour System Abolition Act, 1976 — Section 12
High Courts06 Apr 1996
Chand Singh Chandu Vs Nirmal Singh and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 643
High Courts01 Apr 1996Dismissed
Khalsa Body Builders Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 480
High Courts31 Mar 1996
COMMISSIONER OF INCOME TAX Vs ATLAS CYCLE INDUSTRIES.
Punjab And Haryana At Chandigarh · (1996) 136 CTR 309
Income Tax Act, 1961 — Section 256(2)
High Courts29 Mar 1996
COMMISSIONER OF INCOME TAX Vs S. C. NAGPAL.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 525
Income Tax Act, 1961 — Section 256(2)
High Courts27 Mar 1996Allowed
Tarsem Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 193 : (1996) 3 RCR(Civil) 384
Punjab Panchayati Raj Act, 1994 — Section 22(1)
High Courts27 Mar 1996
Thakur Chemicals Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 285
High Courts27 Mar 1996
Vijay Shankar Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 772 : (1996) 3 RCR(Criminal) 446
High Courts27 Mar 1996
Mangat Ram Vs Sita Devi
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 375
High Courts27 Mar 1996
Parshotam Lal Vs Shingara Ram
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 630
High Courts27 Mar 1996
Gurdhian Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (1996) 114 PLR 648 : (1997) 2 RCR(Civil) 296
Hindu Marriage Act, 1955 — Section 13B
High Courts27 Mar 1996Dismissed
State of Haryana Vs Shivnath Rai and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 404 : (1996) 2 RCR(Criminal) 556
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Mar 1996Allowed
Mahi Pal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 43 : (1996) 2 RCR(Criminal) 304
Criminal Procedure Code, 1973 (CrPC) — Section 173, 177, 184, 219, 220Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts26 Mar 1996
Jasmer Kaur Vs Chuhar Singh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 664
Transfer of Property Act, 1882 — Section 122
High Courts26 Mar 1996
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 559
High Courts26 Mar 1996
Billu alias Harinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 587
High Courts26 Mar 1996
Parkash Chand Vs Pritam Chand
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 580
High Courts26 Mar 1996
Ravinder Kumar and Brothers Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 718 : (1996) CrLJ 4293 : (1996) 2 RCR(Criminal) 426
High Courts26 Mar 1996
Government of India and Others Vs Hansi Mohalla Khatikan Co-operative Labour and Construction Society Ltd. Hansi (Regd.) and Others
Punjab And Haryana At Chandigarh · (1996) 135 CTR 328 : (1996) 220 ITR 632
Income Tax Act, 1961 — Section 293