COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,395 of 4,611

High Courts12 Apr 1996Dismissed

Som Nath and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 1897 : (1996) 2 RCR(Criminal) 561

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 420

High Courts12 Apr 1996Dismissed

Radhey Sham Vs Tara Chand

Punjab And Haryana At Chandigarh · (1996) 113 PLR 469

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts12 Apr 1996Allowed

Hazara Singh Vs Dalip Singh and Others

Punjab And Haryana At Chandigarh · (1997) 3 CivCC 61

Evidence Act, 1872 — Section 65

High Courts12 Apr 1996Allowed

Pepsu Road Transport Corporation Vs Sukhminder Singh and Another

Punjab And Haryana At Chandigarh · (1996) 114 PLR 779

High Courts12 Apr 1996

Murari Lal Vs Madan Lal and others

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 657

High Courts12 Apr 1996

Sohan Singh Vs Kushla Devi and others

Punjab And Haryana At Chandigarh · (1998) ACJ 472 : AIR 1996 P&H 256 : (1997) 1 ILR (P&H) 185 : (1996) 113 PLR 263

Motor Vehicles Act, 1988 — Section 173(1), 2(2)

High Courts12 Apr 1996Dismissed

Gram Panchayat Vs The Additional Director, Consolidation and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 391 : (1997) 2 RCR(Civil) 259

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 16Evidence Act, 1872 — Section 116

High Courts12 Apr 1996

Waryam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 113 PLR 339

Constitution of India, 1950 — Article 21, 226, 37, 41, 47

High Courts12 Apr 1996

Ajay Khurana Vs Haryana Urban Development Authority

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 216

Interest Act, 1978 — Section 3

High Courts11 Apr 1996

Ganeshi and others Vs Bedi Ram and others

Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 156 : (1996) PLJ 296 : (1996) 2 RRR 218

High Courts11 Apr 1996Allowed

Ruldu Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 1 : (1996) 2 RCR(Criminal) 342

Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 380, 406, 414, 457Punjab Food Grains Dealers and Price Control Order, 1978 — Section 2

High Courts11 Apr 1996Allowed

Radhey Shyam Sharma, Workman Vs The Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 501

Constitution of India, 1950 — Article 14

High Courts11 Apr 1996Dismissed

Balwant Rai Sood and Another Vs Subhash Chander and Another

Punjab And Haryana At Chandigarh · (1996) 114 PLR 224

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2

High Courts11 Apr 1996Dismissed

Ashok Kumar Jain, Advocate Vs Lachhman Dass

Punjab And Haryana At Chandigarh · (1996) 113 PLR 783 : (1996) 2 RCR(Rent) 180

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

High Courts11 Apr 1996

Suresh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 AICLR 565 : (1996) CrLJ 4216 : (1996) 2 RCR(Criminal) 365

High Courts11 Apr 1996Dismissed

Harbinder Singh Vs Smt. Suman Rani

Punjab And Haryana At Chandigarh · (1996) 87 CompCas 135

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts11 Apr 1996Allowed

Ruldu Ram Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1996) 113 PLR 666

Essential Commodities Act, 1955 — Section 7

High Courts11 Apr 1996Dismissed

Ajit Singh Vs Ramail Singh and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 437

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(1)

High Courts11 Apr 1996Dismissed

Manohar Singh Vs Ajaib Singh and Others

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 320 : (1996) 113 PLR 761 : (1996) 3 RCR(Civil) 334

High Courts10 Apr 1996

COMMISSIONER OF INCOME TAX Vs MALTEX MALSTERS LTD.

Punjab And Haryana At Chandigarh · (1996) 134 CTR 402

Income Tax Act, 1961 — Section 256(2)