COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,396 of 4,611

High Courts10 Apr 1996Dismissed

Rajinder Singh Vs The Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 372 : (1997) 1 LLJ 323

Constitution of India, 1950 — Article 43AIndustrial Disputes Act, 1947 — Section 25F, 25G, 33C

High Courts10 Apr 1996

Commissioner of Income Tax Vs Maltax Malsters Ltd.

Punjab And Haryana At Chandigarh · (1996) 220 ITR 669

Income Tax Act, 1961 — Section 256, 256(2), 3(4), 32Income Tax Rules, 1962 — Rule 5, 5(1)

High Courts10 Apr 1996

Mahabir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 254

High Courts10 Apr 1996

M/s. Pritam Singh and Sons and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 260 : (1996) 114 PLR 791 : (1996) 3 RCR(Civil) 1

Constitution of India, 1950 — Article 14, 19(1)

High Courts10 Apr 1996

Ajit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 627

High Courts10 Apr 1996

Piara Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) CrLJ 4333 : (1996) 2 RCR(Criminal) 371

High Courts10 Apr 1996

Shamsher Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 586

High Courts10 Apr 1996Dismissed

Des Raj Vs Meena Rani

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 109 : (1996) 2 DMC 356 : (1996) 2 RCR(Criminal) 632

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 497

High Courts10 Apr 1996

Joginder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 628

High Courts10 Apr 1996Dismissed

Rohtak Raj Talkies (P) Limited Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 568

Constitution of India, 1950 — Article 226, 227Punjab Entertainments Duty Rules, 1956 — Rule 17

High Courts09 Apr 1996Allowed

Sanjeev Kumar Vs Punjab University and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 669

Constitution of India, 1950 — Article 14, 226

High Courts09 Apr 1996

Ram Sarup and another Vs Din Dayal

Punjab And Haryana At Chandigarh · AIR 1997 P&H 1 : (1997) 1 ILR (P&H) 148 : (1996) 1 RCR(Rent) 657

Constitution of India, 1950 — Article 32East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(4)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3), 13, 13(3)

High Courts09 Apr 1996

Nirmal Singh (Deceased by LRs) and others Vs Smt. Gejo and another

Punjab And Haryana At Chandigarh · AIR 1997 P&H 260 : (1997) 3 CivCC 111 : (1996) 2 CivCC 434 : (1997) 115 PLR 301 : (1996) 3 RCR(Civil) 744

Specific Relief Act, 1963 — Section 16(1), 20, 27Transfer of Property Act, 1882 — Section 41

High Courts09 Apr 1996

Vinod Goyal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 3 AICLR 127 : (1996) CrLJ 3519 : (1996) 2 RCR(Criminal) 336

High Courts09 Apr 1996

State of Haryana Vs Suresh and others

Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 169

High Courts09 Apr 1996

Dharam Singh and others Vs Sadhu Singh (deceased by LRs) and others

Punjab And Haryana At Chandigarh · AIR 1997 P&H 198

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 25

High Courts09 Apr 1996

Surinder Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) CrLJ 4240 : (1996) 2 RCR(Criminal) 624

High Courts09 Apr 1996

Smt. Balbir Kaur Vs Joginder Singh and Others

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 362 : (1996) 2 CivCC 330 : (1996) 114 PLR 57

Specific Relief Act, 1963 — Section 16

High Courts09 Apr 1996

Bir Singh Vs Hari Ram

Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 43

High Courts08 Apr 1996Allowed

Mohinder Singh Chawla Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 62 : (1996) 113 PLR 499

Constitution of India, 1950 — Article 14