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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,394 of 4,611

High Courts17 Apr 1996

Mohinder Singh and another Vs Pirthipal Singh and others

Punjab And Haryana At Chandigarh · AIR 1997 P&H 13 : (1996) 2 CivCC 410 : (1996) 2 ILR (P&H) 513 : (1996) 3 RCR(Civil) 95

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 1(3), Order 22 Rule 2, 35(A)Punjab Village Common Lands (Regulation) Act, 1961 — Section 13Specific Relief Act, 1963 — Section 34, 38
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High Courts17 Apr 1996Dismissed

Baljit Singh Vs Harinder Kaur

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 94 : (1996) 3 RCR(Civil) 545

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 23, 24, 9
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High Courts16 Apr 1996Dismissed

Ajaib Singh Vs Bimla Devi and Another

Punjab And Haryana At Chandigarh · (1997) 1 DMC 36 : (1996) 3 RCR(Criminal) 180

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B
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High Courts15 Apr 1996Dismissed

Attar Singh Vs Smt. Meena and Another

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 111 : (1996) 2 RCR(Criminal) 579

Constitution of India, 1950 — Article 15(3), 9Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(3) , 13B
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High Courts15 Apr 1996Dismissed

Surinder Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1996) 113 PLR 680

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 175
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High Courts15 Apr 1996Dismissed

Gian Kaur Vs Amrit Singh and Others

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 184 : (1996) 113 PLR 447 : (1996) 3 RCR(Civil) 595

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 123
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