High Courts02 May 1996
Mahender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CrLJ 3688 : (1996) 2 RCR(Criminal) 410
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,390 of 4,611
High Courts02 May 1996
Kabal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 540
High Courts02 May 1996
Sohan Singh Vs Superintending Canal Officer, Ludhiana
Punjab And Haryana At Chandigarh · (1996) PLJ 526 : (1996) 3 RCR(Civil) 751
High Courts02 May 1996
Harpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 05 P&H CK 0079
High Courts02 May 1996
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 380
High Courts02 May 1996Dismissed
Zail Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 458 : (1997) 1 RCR(Civil) 177
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts02 May 1996Allowed
Arjun Dev and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 65
Haryana Municipal Act, 1973 — Section 246
High Courts02 May 1996Allowed
Jasbir Singh alias Shaka Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 565 : (1996) 3 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 41, 42, 43
High Courts01 May 1996Allowed
Jagan Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 606 : (1996) 3 RCR(Civil) 46 : (1996) 3 RCR(Criminal) 46
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55
High Courts01 May 1996Dismissed
Raju @ Raj Kumar Vs Smt. Ram @ Smt. Ram Dulari
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 210 : (1996) 2 DMC 259 : (1996) 3 RCR(Civil) 356
Hindu Marriage Act, 1955 — Section 13
High Courts01 May 1996
Sunita Rani Vs Satya Bhushan
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 370
High Courts01 May 1996
Ram Bhagat Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 213
High Courts01 May 1996
Tarsem alias Sema Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 286
High Courts01 May 1996
Sulochna Devi Vs Sunita Rani
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 777
High Courts01 May 1996
Munni Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 647
High Courts01 May 1996
Commissioner of Income Tax Vs Upper India Steel Manufacturing and Engineering Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 227 ITR 255
Income Tax Act, 1961 — Section 256(2), 32AB(2), 80I
High Courts01 May 1996
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 592
High Courts01 May 1996Allowed
Smt. Ishwar Wati Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 722 : (1996) 3 RCR(Civil) 71
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A
High Courts01 May 1996Dismissed
Raju @ Raj Kumar Vs Smt. Ram alias Smt. Ram Dulari
Punjab And Haryana At Chandigarh · (1996) 113 PLR 756
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts30 Apr 1996
Daya Nand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 785 : (1996) 3 RCR(Civil) 632
Land Acquisition Act, 1894 — Section 4