High Courts30 Apr 1996Dismissed
Haryana Urban Development Authority Vs Hari Lal
Punjab And Haryana At Chandigarh · (1996) 117 PLR 782 : (1996) 3 RCR(Civil) 203
Haryana Urban Development Authority Act, 1977 — Section 55
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,391 of 4,611
High Courts30 Apr 1996
Gestetner (India) Ltd. Vs The Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 259
Punjab Municipal Corporation Act, 1976 — Section 116
High Courts30 Apr 1996
Ratnatraya Heat Exchangers Ltd., Gurgaon Vs Lokendar Nath Sharma
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 725 : (1996) 3 RCR(Criminal) 400
High Courts30 Apr 1996
Bhan Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 633
High Courts30 Apr 1996
Nirmal Kumar Jain Vs Poonam Jain
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 561
High Courts30 Apr 1996Allowed
Niranjan Singh and Another Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 729 : (1996) 3 RCR(Civil) 277
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Apr 1996
Ruby and others Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 651
High Courts29 Apr 1996
Bhawani Singh alias Bhawani Parshad Singh Vs Deputy Secretary, Govt.of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 335 : (1996) 2 RCR(Criminal) 676
High Courts29 Apr 1996
Sunil Kumar Vs Anu Kumari
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 501
High Courts29 Apr 1996
Chaman Lal Madan Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 221 ITR 873
Income Tax Act, 1961 — Section 43, 43(5)
High Courts26 Apr 1996Allowed
Rajinder Kumar Khera Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 364 : (1996) 113 PLR 578
Constitution of India, 1950 — Article 14
High Courts26 Apr 1996Allowed
Bharat Construction and Engineering Works and Another Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 677
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Apr 1996
Lehri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 239 : (1996) 3 LJR 450 : (1996) PLJ 337 : (1996) 3 RCR(Civil) 204
High Courts26 Apr 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 280
High Courts26 Apr 1996Dismissed
Smt. Bati Vs Shiv Ram
Punjab And Haryana At Chandigarh · (1997) 1 DMC 300 : (1996) 3 RCR(Criminal) 829
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts26 Apr 1996Dismissed
Chanderpati Vs Mauni (Dead) by Lrs.
Punjab And Haryana At Chandigarh · (1996) 114 PLR 765 : (1996) 3 RCR(Civil) 236
High Courts26 Apr 1996Dismissed
Naranjan Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 302 : (1996) 114 PLR 54
Stamp Act, 1899 — Section 12
High Courts25 Apr 1996Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3329 : (1996) 2 RCR(Criminal) 311
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 61
High Courts25 Apr 1996Dismissed
Central Bank of India Vs Presiding Officer, Central Govt. Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 75 FLR 756 : (1998) 3 LLJ 1030 : (1996) 113 PLR 731
Industrial Disputes Act, 1947 — Section 10(8)
High Courts25 Apr 1996
Sunita Devi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 84
Constitution of India, 1950 — Article 226