High Courts08 May 1996
Tara Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 349
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,388 of 4,611
High Courts08 May 1996
Commissioner of Income Tax Vs Avon Cycles Ltd.
Punjab And Haryana At Chandigarh · (1996) 221 ITR 416
Income Tax Act, 1961 — Section 256(2), 80HHC
High Courts08 May 1996Dismissed
Lachhman Dass Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 167 : (1996) 2 RCR(Rent) 231
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 May 1996Dismissed
Harvin S. Chopra Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 261
Constitution of India, 1950 — Article 226
High Courts08 May 1996
Surinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 425
Punjab Police Rules, 1934 — Rule 13.1(1), 13.1(2), 13.18, 13.5(2), 13.8
High Courts07 May 1996
Gurdip Singh Vs Firm Gopi Chand Prem Kumar
Punjab And Haryana At Chandigarh · (1996) 114 PLR 148 : (1996) 2 RCR(Rent) 140
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3) , 15(5)
High Courts07 May 1996Allowed
Smt. Shanti Devi Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 625
Constitution of India, 1950 — Article 243THaryana Municipal Act, 1973 — Section 10(5), 18, 278Haryana Municipal Election Rules, 1978 — Rule 70(4)
High Courts07 May 1996Dismissed
Amar Chand Vs Kishan Chand and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 699
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts07 May 1996
Bikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 05 P&H CK 0110
High Courts07 May 1996
Smt. Manjit Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 859 : (1996) 114 PLR 77 : (1997) 1 RCR(Civil) 548
Motor Vehicles Act, 1988 — Section 168
High Courts07 May 1996Allowed
Chandgi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 269 : (1996) 3 RCR(Criminal) 12
Army Act, 1950 — Section 125Army Rules, 1954 — Rule 197(A)Constitution of India, 1950 — Article 21, 226, 32
High Courts06 May 1996Dismissed
Raghuraj Theatre Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 765
Punjab Entertainments Tax (Cinematograph Shows) Act, 1954 — Section 15
High Courts06 May 1996
Monika Vs Vice Chancellor, Punjab University
Punjab And Haryana At Chandigarh · (1996) 113 PLR 390
High Courts06 May 1996
Mubarik Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 703 : (1996) 2 RCR(Criminal) 656
High Courts06 May 1996
Sheo Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 653
High Courts06 May 1996
Dharambir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 226
High Courts06 May 1996
Amarjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 612
High Courts06 May 1996
Miss. Paramjit Kaur Dahela and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 86 : (1998) 2 RCR(Civil) 637
Constitution of India, 1950 — Article 226
High Courts06 May 1996
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 570 : (1996) 2 RCR(Criminal) 388
High Courts06 May 1996
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 351