High Courts14 May 1996
Sulakhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 278
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,386 of 4,611
High Courts14 May 1996
Banta Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 330
High Courts14 May 1996
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 355
High Courts14 May 1996Dismissed
Bharpur Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 591
Worship (Special Provisions) Act, 1991 — Section 2, 4(2)
High Courts13 May 1996Dismissed
H.N. Sood Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 611 : (1996) 1 RCR(Rent) 685
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3), 15(6)
High Courts13 May 1996
Charanjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 233
High Courts13 May 1996Dismissed
Prit Pal Kaur Vs B.S. Ahuja
Punjab And Haryana At Chandigarh · (1996) 113 PLR 592 : (1996) 1 RCR(Rent) 630
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts13 May 1996Dismissed
A.K. Khurana Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1996) 117 PLR 783
Constitution of India, 1950 — Article 226
High Courts13 May 1996
Jai Pal and Another Vs Gram Panchyat, V. Khukhni
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 7
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts10 May 1996
Hanuman Vs Financial Commissioner (Revenue), Punjab
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 574 : (1996) 3 LJR 577 : (1996) PLJ 537 : (1997) 1 RCR(Civil) 496
High Courts10 May 1996Allowed
Dhari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 655 : (1997) 3 RCR(Civil) 405
Punjab Village Common Lands (Regulation) Act, 1961 — Section 5Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12
High Courts10 May 1996
INCOME TAX OFFICER Vs ISHWAR TRACTOR CO. and Others
Punjab And Haryana At Chandigarh · (1996) 134 CTR 519
Income Tax Act, 1961 — Section 277Penal Code, 1860 (IPC) — Section 120B
High Courts10 May 1996Dismissed
Zailo Vs Ram Saran and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 747
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 May 1996Allowed
Bhupinder Singh Vs Murari Lal
Punjab And Haryana At Chandigarh · (1996) 113 PLR 529 : (1996) 2 RCR(Rent) 212
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts10 May 1996
The Dashmesh Tractor Trolley Union and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 649 : (1997) 3 RCR(Civil) 401
Central Motor Vehicles Rules, 1989 — Rule 2
High Courts10 May 1996
State of Punjab Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 504
High Courts10 May 1996
Chanan Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 672
High Courts10 May 1996
Sunita Rani Vs Ranjit Kaur
Punjab And Haryana At Chandigarh · (1996) 2 PLR 641 : (1997) 2 RCR(Criminal) 178
High Courts10 May 1996Dismissed
Income Tax Officer Vs Ishwar Tractor Co. and Others
Punjab And Haryana At Chandigarh · (1997) 225 ITR 544
Criminal Procedure Code, 1973 (CrPC) — Section 295, 296, 482Income Tax Act, 1961 — Section 276C, 277, 278
High Courts10 May 1996
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 406