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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,384 of 4,611

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High Courts22 May 1996Dismissed

Zulafkar Ali Malik Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (1996) 114 PLR 179 : (1996) 1 RCR(Civil) 492

Land Acquisition Act, 1894 — Section 17(2)
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High Courts22 May 1996

Hukma Devi Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 397

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High Courts22 May 1996

Joginder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 174

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High Courts22 May 1996

Joginder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 741

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High Courts22 May 1996

Jagtar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) CrLJ 4355 : (1996) 2 RCR(Criminal) 575

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High Courts22 May 1996Allowed

Punjab National Bank Vs Vedsons Steel and Wires (P.) Ltd. and Others

Punjab And Haryana At Chandigarh · (1997) 88 CompCas 463

Companies Act, 1956 — Section 433
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High Courts22 May 1996

Anil Mittal and Others Vs Chief Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1997) 225 ITR 282

Income Tax Act, 1961 — Section 127
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High Courts22 May 1996

Sukhmandar Singh Vs Hardeep Singh

Punjab And Haryana At Chandigarh · (1997) 2 LLR 315 : (1997) 1 RCR(Civil) 613

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High Courts22 May 1996

Rahul Vashist Vs The Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 156 : (1996) 113 PLR 550

Telegraph Rules, 1951 — Rule 414, 416, 443
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High Courts20 May 1996

Rajbir Singh Vs Maha Singh

Punjab And Haryana At Chandigarh · (1996) 3 AICLR 826 : (1996) 3 RCR(Criminal) 71

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High Courts20 May 1996

Shyam Singh Vs The Registrar, Cooperative Societies and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 262 : (1996) 3 RCR(Civil) 227

Punjab Co-operative Societies Rules, 1963 — Rule 27(1)
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High Courts20 May 1996Allowed

Smt. Kailash Rani Vs Kimti Lal

Punjab And Haryana At Chandigarh · (1996) 114 PLR 536 : (1997) 1 RCR(Civil) 150

Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
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High Courts20 May 1996Dismissed

Chakkar Pani Vs Onkar Nath

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 715 : (1996) 114 PLR 342

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
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High Courts20 May 1996Allowed

The Punjab and Sind Bank and Others Vs Kashmir Singh Bhullar

Punjab And Haryana At Chandigarh · (1996) 113 PLR 571 : (1996) 1 RCR(Rent) 671

East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
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High Courts20 May 1996Dismissed

Bhagwan Singh Vs Madan Lal and Another

Punjab And Haryana At Chandigarh · (1996) 05 P&H CK 0002

Punjab Security of Land Tenures Act, 1953 — Section 14A, 9Transfer of Property Act, 1882 — Section 118
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High Courts17 May 1996

Amar Nath Vs Subhash Chander and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 787 : (1997) 2 RCR(Civil) 96

Haryana Panchayati Raj Act, 1994 — Section 176(4)
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High Courts17 May 1996

COMMISSIONER OF INCOME TAX Vs INCOME TAX APPELLATE TRIBUNAL and Another

Punjab And Haryana At Chandigarh · (1997) 140 CTR 133 : (1997) 92 TAXMAN 308

Income Tax Act, 1961 — Section 256(1)
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High Courts17 May 1996Allowed

Sukhbir Singh Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 169 : (1996) 3 RCR(Civil) 103

Haryana Municipal Act, 1973 — Section 21(3)
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High Courts17 May 1996Dismissed

Bhan Singh and Others Vs Tej Singh and Others

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 239 : (1996) 114 PLR 153 : (1997) 1 RCR(Civil) 46

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High Courts17 May 1996

Mohinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 367

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