CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,372 of 4,611

High Courts31 Jul 1996Dismissed

Jagraj Singh Vs Baljit Singh and Others

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 580 : (1996) 114 PLR 659 : (1996) 3 RCR(Civil) 474

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227
Read judgment
High Courts31 Jul 1996Dismissed

Malkiat Kaur Vs Jagmel Singh

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 70 : (1997) 1 DMC 27 : (1996) 3 RCR(Criminal) 652

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
Read judgment
High Courts31 Jul 1996Dismissed

Ajit Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 659 : (1997) 1 RCR(Criminal) 590

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 239, 245, 401Penal Code, 1860 (IPC) — Section 498A
Read judgment
High Courts30 Jul 1996Dismissed

Surinder Kumar and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 1737 : (1996) 3 RCR(Criminal) 251

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
Read judgment
High Courts30 Jul 1996Dismissed

Rishi Pal Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1997) CriLJ 1438 : (1996) 3 RCR(Criminal) 357

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 190(2), 195(1), 200, 204Penal Code, 1860 (IPC) — Section 120B, 172, 188, 193, 194
Read judgment