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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,371 of 4,611

High Courts05 Aug 1996Allowed

Karnail Kaur Vs Raja Singh

Punjab And Haryana At Chandigarh · (1997) 3 CivCC 434 : (1997) 1 RCR(Criminal) 357

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts01 Aug 1996Allowed

Subhash Chander Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 563 : (1996) 3 RCR(Criminal) 227

Criminal Procedure Code, 1973 (CrPC) — Section 173, 244, 245, 482Prevention of Food Adulteration Act, 1954 — Section 14, 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 32
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High Courts01 Aug 1996

Chand Kaur Vs Raj Kaur (died) and others

Punjab And Haryana At Chandigarh · AIR 1997 P&H 155 : (1996) 2 CivCC 564 : (1996) 3 RCR(Civil) 512

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1A, Order 43 Rule 1A(2)Registration Act, 1908 — Section 17
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High Courts01 Aug 1996

Mohinder Singh Vs Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 700 : (1997) 115 PLR 237(1) : (1997) 2 RCR(Civil) 106

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
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