High Courts29 Jul 1996Dismissed
Bhatia Art Service Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 479 : (1996) 3 RCR(Civil) 570
Haryana Municipal Corporation Act, 1994 — Section 421(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,373 of 4,611
High Courts29 Jul 1996Dismissed
Smt. Paramjit Kaur Vs Smt. Satya Gupta and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 465 : (1996) 2 RCR(Rent) 446
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts29 Jul 1996Dismissed
Jangir Singh Vs The Bhaika Bag Co-operative Society Limited
Punjab And Haryana At Chandigarh · (1996) 114 PLR 571
High Courts26 Jul 1996
Brij Mohan Vs Pooja alias Saroj Rani
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 594
High Courts26 Jul 1996Allowed
Maurya Timbers Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 609
Haryana General Sales Tax Act, 1973 — Section 40Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts26 Jul 1996Dismissed
Gurdip Singh Vs Union Bank of India and Others
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 832
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34
High Courts26 Jul 1996
Prem Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 554
High Courts26 Jul 1996
Harnek Singh Vs Jangir Singh
Punjab And Haryana At Chandigarh · (1997) 3 ICC 468 : (1997) 1 RCR(Civil) 542
High Courts26 Jul 1996Dismissed
Piare Lal since Deceased through L.Rs. Vs Kishori Lal and Another
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 590 : (1997) 115 PLR 507 : (1997) 1 RCR(Rent) 462
High Courts26 Jul 1996
COMMISSIONER OF INCOME TAX Vs GURU NANAK CO-OPERATIVE (L and C) SOCIETY LTD.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 351 : (1997) 93 TAXMAN 670
Income Tax Act, 1961 — Section 256(2)
High Courts26 Jul 1996Dismissed
Biru Ram Vs Barkha Ram
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 483 : (1997) 1 RCR(Civil) 545
High Courts25 Jul 1996Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2067 : (1996) 3 RCR(Criminal) 369
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts25 Jul 1996Allowed
Veer Oil and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 446 : (1996) 3 RCR(Civil) 431
Punjab Municipal Act, 1961 — Section 61(1)
High Courts25 Jul 1996
Bawi Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (1997) 2 LLR 543 : (1997) 2 PLJ 602 : (1996) 3 RCR(Civil) 323
High Courts25 Jul 1996
Chandu Ram Vs Mohan Lal and others
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 569
High Courts25 Jul 1996
Romesh Chand Vs Iqbal Masih
Punjab And Haryana At Chandigarh · (1996) 07 P&H CK 0099
High Courts25 Jul 1996Dismissed
The Rukanpura alias Khus Khera Co-op. Agricultural Service Society Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 374 : (1997) 1 RCR(Civil) 64
High Courts24 Jul 1996Dismissed
Kumar Aggarwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 1441
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226, 32Customs Act, 1962 — Section 104, 108
High Courts24 Jul 1996Allowed
Bhupinder Singh Vs Rana Kamarpal Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 513 : (1997) 3 RCR(Civil) 428
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jul 1996
Anil Kumar Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CrLJ 1441 : (1996) 3 RCR(Criminal) 334