High Courts07 Aug 1996Allowed

Dud Nath Vs The State of (Union Territory)

Punjab And Haryana At Chandigarh · (1997) CriLJ 2050 : (1996) 3 RCR(Criminal) 455 : (1996) 3 RCR(Criminal) 498

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Aug 1996Dismissed

Kulwant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 2055 : (1996) 3 RCR(Criminal) 461 : (1996) 3 RCR(Criminal) 199 : (1996) 3 RCR(Criminal) 496

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304A, 337