High Courts24 Apr 1997
Mala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 374 : (1997) CrLJ 3709 : (1997) 3 RCR(Criminal) 484
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,310 of 4,612
High Courts24 Apr 1997
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 374
High Courts24 Apr 1997
Pitamber Singh Jolly Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 587
High Courts24 Apr 1997
Khazanchi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 634
High Courts24 Apr 1997
M/s. Metonic India Private Ltd., Ludhiana Vs Smt. Krishna Behl and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 297 : (1999) 96 CompCas 131 : (1997) 116 PLR 743
Contract Act, 1872 — Section 172, 176East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts24 Apr 1997
Russi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 126
High Courts24 Apr 1997Dismissed
Mangtu @ Salim Vs Noorjahan
Punjab And Haryana At Chandigarh · (1998) 1 DMC 571
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2A
High Courts24 Apr 1997Dismissed
Nasib Kaur Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (1997) 2 DMC 465
Hindu Marriage Act, 1955 — Section 10, 12, 13(1A), 23, 23(1)
High Courts24 Apr 1997
Commissioner of Income Tax Vs Doaba Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 147 : (1998) 230 ITR 775
Income Tax Act, 1961 — Section 80P(2)
High Courts24 Apr 1997
Commissioner of Income Tax Vs Smt. Jyoti Dhillon
Punjab And Haryana At Chandigarh · (1997) 143 CTR 302 : (1998) 231 ITR 102
Income Tax Act, 1961 — Section 139(4), 143(3), 144, 153(1), 271(1)
High Courts24 Apr 1997Allowed
Banta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 841 : (1997) 3 RCR(Civil) 701
Punjab Security of Land Tenures Act, 1953 — Section 24
High Courts24 Apr 1997Allowed
Rattan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 118 PLR 283 : (1998) 1 RCR(Civil) 751
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5
High Courts23 Apr 1997Allowed
Metonic India Pvt. Ltd. Vs Smt. Krishna and Another
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 255 : (1997) 2 RCR(Rent) 33
Contract Act, 1872 — Section 172, 176East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts23 Apr 1997
Inderjit Singh and Another Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 607 : (1997) 116 PLR 759 : (1997) 3 RCR(Civil) 351
Stamp Act, 1899 — Section 47(A)
High Courts23 Apr 1997Dismissed
Banta Singh and Another Vs The State Bank of Patiala and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 652
High Courts23 Apr 1997
Commissioner of Income Tax Vs Shiv Chand Satnam Paul
Punjab And Haryana At Chandigarh · (1998) 229 ITR 745 : (1997) 95 TAXMAN 542
Income Tax Act, 1961 — Section 45Land Acquisition Act, 1894 — Section 11, 16, 17, 17(1), 4
High Courts23 Apr 1997
Sukhdarshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 596
High Courts23 Apr 1997
Pargat Singh alias Pagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 677
High Courts22 Apr 1997Allowed
Gulshan Kumar and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 765 : (1997) 3 RCR(Civil) 505
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts22 Apr 1997Dismissed
Shanti Devi and Others Vs Madan Khosla
Punjab And Haryana At Chandigarh · (1997) 116 PLR 621 : (1997) 2 RCR(Rent) 172
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)