High Courts25 Apr 1997Dismissed
Bachittar Singh (Deceased) and Others Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 853 : (1997) 3 RCR(Civil) 602
Limitation Act, 1963 — Article 61
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,309 of 4,612
High Courts25 Apr 1997Dismissed
Gopal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 627 : (1997) 3 RCR(Civil) 466
Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3)
High Courts25 Apr 1997Dismissed
Mahabir Singh (Deceased) and Others Vs Smt. Sarti Devi and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 657 : (1998) 2 CivCC 257 : (1997) 117 PLR 815 : (1997) 3 RCR(Civil) 634
Specific Relief Act, 1963 — Section 38
High Courts25 Apr 1997
Madanjit Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 808
High Courts25 Apr 1997
Dhamija Sales Corporation Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 111 : (1997) 4 RCR(Criminal) 179
High Courts25 Apr 1997
Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 120
High Courts25 Apr 1997
Om Vs Director General of Prisons, Haryana
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0086
High Courts25 Apr 1997
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 423 : (1997) 3 RCR(Criminal) 272
High Courts25 Apr 1997
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 442 : (1997) 3 RCR(Criminal) 276
High Courts25 Apr 1997
Jaswant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0064
High Courts25 Apr 1997
Daya Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 802 : (1997) 3 RCR(Criminal) 338
High Courts25 Apr 1997
Dial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 444 : (1997) 3 RCR(Criminal) 354
High Courts25 Apr 1997
Bimal Parshad Jain Vs Assistant Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1998) 234 ITR 435
Estate Duty Act, 1953 — Section 59
High Courts25 Apr 1997
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 533
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 11, 12B(2)
High Courts25 Apr 1997
Mrs. Neera Tangri and Others Vs Pritam Dass Khurana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 397 : (1998) ACJ 261 : (1997) 116 PLR 643 : (1997) 3 RCR(Civil) 434
Motor Vehicles Act, 1988 — Section 110A
High Courts24 Apr 1997
Sawan Ram Vijay Kumar Vs The Advisor to the Administrator, U.T. and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 621 : (1998) 1 RCR(Civil) 37
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10
High Courts24 Apr 1997
Sukhbir Singh Vs Rajwant Kaur
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 120
High Courts24 Apr 1997
Associated Cement Co. Ltd., Surajpur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 203
High Courts24 Apr 1997
Pardhan Singh Vs Harminder Singh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 351 : (1998) 2 RCR(Criminal) 373
High Courts24 Apr 1997
Kimti Lal Vs Motia Rani
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 156