High Courts29 Apr 1997
Daya Nand Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 593
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,308 of 4,612
High Courts29 Apr 1997
Baljit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 482
High Courts29 Apr 1997
Sunil Kumar Roy Vs Samana Steel Ltd.
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 66
High Courts29 Apr 1997
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 267 : (1997) 2 RCR(Criminal) 798
High Courts29 Apr 1997
Raj Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 424
High Courts29 Apr 1997
Sarwan Singh Vs Sub Divisional Magistrate, Ferozepur
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 279
High Courts29 Apr 1997
Prem Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CrLJ 4439 : (1997) 3 RCR(Criminal) 154
High Courts29 Apr 1997
Waso Bai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 94 : (1998) 2 RCR(Civil) 421
High Courts29 Apr 1997
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 ICC 234 : (1997) 2 PLJ 432 : (1997) 3 RCR(Civil) 705
High Courts29 Apr 1997
Rangar Breweries Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 264
High Courts29 Apr 1997
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 293
High Courts29 Apr 1997
Ravinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 202
High Courts29 Apr 1997Allowed
Abnash Chander and Another Vs Mulakh Raj (Died) through his LR and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 482
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15, 9
High Courts29 Apr 1997Allowed
Mir Singh Vs Collector
Punjab And Haryana At Chandigarh · (1997) 117 PLR 164 : (1997) 3 RCR(Civil) 213
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(3)
High Courts28 Apr 1997Dismissed
Nihal Kaur and Others Vs Jugraj Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 679 : (1997) 117 PLR 95 : (1997) 3 RCR(Civil) 584
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Apr 1997Allowed
American President Lines Ltd. Vs Aarti Steels Limited
Punjab And Haryana At Chandigarh · (1997) 117 PLR 30 : (1997) 4 RCR(Civil) 102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code, 1988 — Section 115Specific Relief Act, 1963 — Section 40
High Courts28 Apr 1997
Raja Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 811
High Courts28 Apr 1997
Malkhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 480
High Courts28 Apr 1997
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 LLR 106 : (1997) 2 PLJ 193 : (1997) 3 RCR(Civil) 182
High Courts28 Apr 1997
Commissioner of Income Tax Vs Hazari Lal and Another
Punjab And Haryana At Chandigarh · (1999) 235 ITR 500
Income Tax Act, 1961 — Section 269D