High Courts01 May 1997Dismissed
Smt. Kishan Piari Vs Additional Civil Judge (Senior Division) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 56 : (1997) 2 RCR(Civil) 705
Haryana Panchayati Raj Act, 1994 — Section 176
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,307 of 4,612
High Courts01 May 1997
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 748
High Courts01 May 1997
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 14
High Courts01 May 1997
Major Gurbax Singh Vs Additional Director, Consolidation of Holdings, Pb
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 602 : (1997) 3 RCR(Civil) 188
High Courts01 May 1997
Vijay Masih Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 58
High Courts01 May 1997
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 337 : (1997) 3 RCR(Criminal) 158
High Courts01 May 1997
Balwinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 755
High Courts01 May 1997Allowed
Ved Parkash Gupta Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 775 : (1997) 2 RCR(Rent) 160
Constitution of India, 1950 — Article 14Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts01 May 1997
Paratap Singh Vs National Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 150 : (1998) ACJ 309 : (1997) 2 ILR (P&H) 399 : (1997) 116 PLR 715 : (1997) 4 RCR(Civil) 22
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147
High Courts30 Apr 1997Dismissed
Madan Mohan Lall Agarwala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 810 : (1997) 3 RCR(Civil) 709
Haryana Municipal Act, 1973 — Section 2(1)
High Courts30 Apr 1997
State of Haryana Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 183
High Courts30 Apr 1997Dismissed
Dominent Off-set (P) Ltd. Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 1 LLJ 64 : (1997) 116 PLR 736
Evidence Act, 1872 — Section 101
High Courts30 Apr 1997Allowed
Dr. P.S. Rawat Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 762
Punjab Homoeopathic Practitioners Act, 1965 — Section 14(1)
High Courts30 Apr 1997
Mohant Hardial Singh Vs Mohant Gurnam Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 89 : (1997) 3 RCR(Civil) 189
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92
High Courts30 Apr 1997
Parma Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 ICC 889 : (1998) 4 LLR 597 : (1997) 2 PLJ 654 : (1997) 3 RCR(Civil) 663
High Courts30 Apr 1997Allowed
Hari Chand Vs Shri M.C. Bhardwaj, Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 712
Industrial Disputes Act, 1947 — Section 33(3)
High Courts29 Apr 1997Dismissed
Bal Kishan Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Rent) 197
High Courts29 Apr 1997Dismissed
Surinder Paul and Another Vs Sataya Devi and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 667 : (1997) 117 PLR 105
High Courts29 Apr 1997Allowed
Avon Services (Production and Agency) Private Limited Vs Nazar Mohammad and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 99
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33A
High Courts29 Apr 1997Dismissed
Bimal Chand Vs D.C.M. Ltd.
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 680 : (1998) 79 FLR 699 : (1997) 117 PLR 470 : (1997) 3 RCR(Civil) 293 : (1997) 2 RCR(Rent) 113
Companies Act, 1956 — Section 630Industrial Disputes Act, 1947 — Section 12(3), 25H