High Courts11 Apr 1997
Santosh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 493
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,312 of 4,612
High Courts11 Apr 1997
Aamrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 210
High Courts11 Apr 1997
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0071
High Courts11 Apr 1997Dismissed
Dial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 776
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts11 Apr 1997
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CrLJ 4376 : (1997) 3 RCR(Criminal) 23
High Courts11 Apr 1997
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 189 : (1997) 3 RCR(Criminal) 32
High Courts11 Apr 1997
Kamal Bhatia Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 232
High Courts11 Apr 1997
Gulbir Kaur Vs Land Acquisition Collector, Punjab Urban Estates
Punjab And Haryana At Chandigarh · (1997) 117 PLR 228 : (1997) 3 RCR(Civil) 555
Land Acquisition Act, 1894 — Section 23, 23(2)
High Courts11 Apr 1997Dismissed
Babu Ram Vs Ram Sarup and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 38 : (1998) 118 PLR 290 : (1997) 4 RCR(Civil) 327
Succession Act, 1925 — Section 63
High Courts10 Apr 1997Dismissed
Dharam Wati Chauhan Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 323
High Courts10 Apr 1997
Raju Vs Madan Singh alias Bedan Singh
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 450 : (1997) 3 RCR(Criminal) 500
High Courts10 Apr 1997
Pipal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 500 : (1997) 2 RCR(Criminal) 609
High Courts10 Apr 1997
Sain Dass Vs Hari Parkash @ Hari Krishan
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 248
High Courts09 Apr 1997
Mange Ram (Dead) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 607 : (1997) 4 RCR(Civil) 16
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts09 Apr 1997
Dr. S. Radha Krishan Model Midlle School Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 518 : (1997) 3 RCR(Civil) 317
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts09 Apr 1997Allowed
Punjab Wakf Board Vs Bawa Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 640 : (1997) 3 RCR(Civil) 504
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts09 Apr 1997
Darbara Singh Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (1997) 4 LLR 180 : (1997) 1 PLJ 427 : (1997) 3 RCR(Civil) 328
High Courts09 Apr 1997Allowed
Narinder Singh @ Bablu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 DMC 299 : (1997) 2 RCR(Criminal) 669
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts09 Apr 1997
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 204
High Courts09 Apr 1997Dismissed
Prem Chand Vs Municipality and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 323 : (1997) 4 RCR(Civil) 553
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Municipal Act, 1973 — Section 52, 53, 78