High Courts12 Nov 1997Allowed
A.S.I. Darshan Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 228
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,265 of 4,612
High Courts12 Nov 1997Dismissed
Lalit Kumar Arora Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 46
Constitution of India, 1950 — Article 14, 16Punjab National Bank Officers Service Regulations, 1979 — Regulation 5(2)
High Courts11 Nov 1997Dismissed
Shakuntla Devi and Another Vs Smt. Bimla Rani
Punjab And Haryana At Chandigarh · (1998) 118 PLR 207 : (1998) 1 RCR(Civil) 699
Arbitration Act, 1940 — Section 17, 30
High Courts11 Nov 1997
Dera Siri Chand Darbar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 762 : (1998) 1 RCR(Criminal) 472
High Courts11 Nov 1997
Rur Singh Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (1998) 1 PLJ 102 : (1998) 1 RCR(Civil) 38
High Courts11 Nov 1997Dismissed
Natha Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (1998) 120 PLR 347 : (1998) 2 RCR(Civil) 277
Land Acquisition Act, 1894 — Section 23(1A)
High Courts11 Nov 1997Dismissed
Surinder Pal Vs Oriental Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (1999) ACJ 1037 : (1998) 120 PLR 626 : (1998) 2 RCR(Civil) 155
Motor Vehicles Act, 1939 — Section 110A, 95(2)
High Courts11 Nov 1997Dismissed
Smt. Nirmla Puri Vs Gurmel Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 127 : (1999) ACJ 403 : (1998) 118 PLR 188 : (1998) 2 RCR(Civil) 318 : (1998) 1 RCR(Civil) 696
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Nov 1997
COMMISSIONER OF INCOME TAX Vs PUNJAB STATE CO-OPERATIVE SUPPLY and MARKETING FEDERATION LTD.
Punjab And Haryana At Chandigarh · (1998) 148 CTR 151
Income Tax Act, 1961 — Section 256, 81
High Courts10 Nov 1997Allowed
Narender Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 197 : (1998) 1 RCR(Civil) 503
Constitution of India, 1950 — Article 299(1)
High Courts10 Nov 1997
Mukesh Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 496 : (1998) 1 RCR(Criminal) 820
High Courts10 Nov 1997
Nishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 767
High Courts07 Nov 1997Dismissed
Joginder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 451
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts07 Nov 1997
Rattan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 726
High Courts07 Nov 1997
Sunder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 633
High Courts07 Nov 1997
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 219
High Courts06 Nov 1997
COMMISSIONER OF Income Tax Vs SMT. INDIRA DEVI.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 553
High Courts06 Nov 1997
COMMISSIONER OF WEALTH TAX Vs RAMAN KANT.
Punjab And Haryana At Chandigarh · (1998) 145 CTR 157
High Courts06 Nov 1997
COMMISSIONER OF WEALTH TAX Vs SARABJIT SINGH.
Punjab And Haryana At Chandigarh · (1998) 145 CTR 155
High Courts06 Nov 1997
COMMISSIONER OF WEALTH-TAX Vs UMESH KUMAR.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 556