High Courts24 Nov 1997Allowed
Radhey Shyam and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 341 : (1998) 2 LLJ 1217 : (1998) 119 PLR 1
Industrial Disputes Act, 1947 — Section 10, 11A, 12, 2, 2A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,263 of 4,612
High Courts24 Nov 1997Dismissed
National Insurance Co. Ltd. Vs Santosh and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 1262
Motor Vehicles Act, 1988 — Section 140, 162, 166, 168
High Courts24 Nov 1997
Lachhman Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 541 : (1998) 3 ICC 264 : (1998) 3 RCR(Civil) 547
High Courts21 Nov 1997Dismissed
Bija Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 493 : (1998) 2 RCR(Civil) 464 : (1998) 2 RCR(Civil) 219
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(2)
High Courts21 Nov 1997
Inderbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 691
High Courts21 Nov 1997Allowed
Gagan Jyot Mann Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 836
Constitution of India, 1950 — Article 14, 226
High Courts20 Nov 1997
Sanjeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 Crimes 290 : (1998) 1 RCR(Criminal) 715
High Courts20 Nov 1997Dismissed
The Panipat Cooperative Sugar Mills Ltd. Vs Smt. Sushila Hooda
Punjab And Haryana At Chandigarh · (1998) 119 PLR 131 : (1998) 3 RCR(Civil) 192
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Nov 1997Dismissed
Raj Singh, Sarpanch Vs Gurcharan Singh, M.L.A.
Punjab And Haryana At Chandigarh · (1998) 118 PLR 426 : (1998) 3 RCR(Civil) 201
Conduct of Elections Rules, 1961 — Rule 94APunjab and Haryana High Court Rules and Order — Rule 14Representation of the People Act, 1951 — Section 81(3)
High Courts19 Nov 1997
New India Assurance Co. Ltd. and Another Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (1999) ACJ 1506
Motor Vehicles Act, 1988 — Section 149, 170, 96
High Courts19 Nov 1997
Shrimati Balbir Kaur Vs The Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 164
Capital of Punjab (Development and Regulation) Act, 1952 — Section 15Punjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts19 Nov 1997
Manu Vs Krishan Chand
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 720
High Courts19 Nov 1997
Balbir Kaur Vs Union Territory Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 581 : (1998) 1 PLJ 72 : (1998) 1 PLR 164 : (1998) 1 RCR(Civil) 689
High Courts19 Nov 1997
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 613 : (1998) 1 RCR(Criminal) 79
High Courts19 Nov 1997
Madan Lal Vs Union Territory Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 476 : (1998) 1 RCR(Criminal) 516
High Courts19 Nov 1997
Jaspal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 577
High Courts19 Nov 1997
Dr. Mahesh Batra and Another Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 603 : (1998) 3 RCR(Civil) 225
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts19 Nov 1997
Urmila Kakar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 10 : (1998) 3 RCR(Civil) 62
High Courts18 Nov 1997Dismissed
Shiv Shankar House Pvt. Ltd. Vs Anant Pal Singh Grewal
Punjab And Haryana At Chandigarh · (1998) 118 PLR 211 : (1997) 2 RCR(Rent) 701
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3), 13(3)
High Courts18 Nov 1997Allowed
Manmohan Singh Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 158 : (1998) 1 RCR(Civil) 423
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 16(1)