High Courts18 Nov 1997
Gurdev Singh @ Deva Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 110 : (1998) 1 RCR(Criminal) 174
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,264 of 4,612
High Courts18 Nov 1997
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 462
High Courts17 Nov 1997Dismissed
Harmohinder Singh, M.L.A. and Director The Punjab State Cooperative Supply and Marketing Federation Ltd. and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 733 : (1999) 2 RCR(Civil) 226 : (1998) 1 RCR(Civil) 423
High Courts17 Nov 1997
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 196
High Courts17 Nov 1997
Inder Singh Guram Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 780 : (1998) 1 RCR(Criminal) 456
High Courts17 Nov 1997
Jyoti Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 73 : (1998) CrLJ 2662 : (1998) 1 RCR(Criminal) 234
High Courts17 Nov 1997
Manjit Kaur Vs Collector, Patiala
Punjab And Haryana At Chandigarh · (1998) 2 LLR 536 : (1998) 1 PLJ 26 : (1998) 1 RCR(Civil) 446
High Courts17 Nov 1997Dismissed
State of Punjab Vs Hari Dass and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1435 : (1999) 121 PLR 425
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 2
High Courts17 Nov 1997Dismissed
Gurcharan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 4920 : (1998) 1 RCR(Criminal) 276
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts17 Nov 1997Dismissed
Shashi Singla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 81 : (1998) 2 RCR(Civil) 259
Constitution of India, 1950 — Article 226
High Courts17 Nov 1997Dismissed
State of Punjab Vs Hari Dass
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 646 : (1999) 3 LLJ 1435 : (1999) 121 PLR 425 : (1999) 3 RCR(Civil) 98
Industrial Disputes Act, 1947 — Section 2(j)
High Courts15 Nov 1997
Tikka Navdeep Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 195 : (1998) 3 LLR 571 : (1998) 1 PLJ 109 : (1998) 1 PLR 373 : (1998) 2 RCR(Civil) 25
High Courts14 Nov 1997
COMMISSIONER OF INCOME TAX Vs S. G. SAMBANDAM and CO.
Punjab And Haryana At Chandigarh · (1999) 156 CTR 190
Income Tax Act, 1961 — Section 139, 147, 148, 149, 163
High Courts13 Nov 1997Dismissed
Vishal Aggarwal Vs The Indian Oil Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 166 : (1998) 1 RCR(Civil) 691
Constitution of India, 1950 — Article 226
High Courts13 Nov 1997
Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 808
High Courts13 Nov 1997
Dalip Kaur Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 686
High Courts13 Nov 1997Dismissed
Maha Singh Vs Vidya Devi and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 605 : (1998) 2 RCR(Civil) 499
Punjab Security of Land Tenures Act, 1953 — Section 8Specific Relief Act, 1963 — Section 6
High Courts12 Nov 1997Allowed
Sharif Masih Vs State
Punjab And Haryana At Chandigarh · (1998) CriLJ 1689
Penal Code, 1860 (IPC) — Section 120B, 477A
High Courts12 Nov 1997
Sohan Singh Vs Malook Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 511
High Courts12 Nov 1997Dismissed
Bari Doab Bank Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 235 : (1998) 118 PLR 135 : (1998) 1 RCR(Civil) 244
Banking Regulation Act, 1949 — Section 22, 36A, 45, 49CReserve Bank of India Act, 1934 — Section 45(1), 45(4), 45(7), 45IA