High Courts06 Nov 1997
COMMISSIONER OF WEALTH-TAX Vs SUDHIR KUMAR.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 554
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,266 of 4,612
High Courts06 Nov 1997
COMMISSIONER OF WEALTH TAX Vs OM PRAKASH and SONS.
Punjab And Haryana At Chandigarh · (1998) 145 CTR 314
High Courts06 Nov 1997
Commissioner of Wealth-tax Vs Deepak Dumra
Punjab And Haryana At Chandigarh · (1999) 236 ITR 542
Wealth Tax Act, 1957 — Section 5, 5(1)
High Courts06 Nov 1997
Beant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 224
High Courts06 Nov 1997
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 671
High Courts06 Nov 1997
COMMISSIONER OF WEALTH TAX Vs RAMAN KANT
Punjab And Haryana At Chandigarh · (2000) 163 CTR 87
High Courts06 Nov 1997
Kuljit Singh Vs Laxmi Kanta Chawla..
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 657
High Courts05 Nov 1997Allowed
Rachhpal Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 635
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 21
High Courts05 Nov 1997
Sunil Kumar Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 374
High Courts05 Nov 1997
Commissioner of Income Tax Vs Ajay Metals
Punjab And Haryana At Chandigarh · (1999) 236 ITR 507
Income Tax Act, 1961 — Section 32
High Courts05 Nov 1997
COMMISSIONER OF INCOME TAX Vs HARYANA TUBES NWG. CO. (P) LTD.
Punjab And Haryana At Chandigarh · (1998) 148 CTR 561
Income Tax Act, 1961 — Section 256, 43
High Courts04 Nov 1997
Milkfood Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 44 : (1998) 1 RCR(Civil) 741
Constitution of India, 1950 — Article 226Punjab Municipal Corporation Act, 1976 — Section 146
High Courts04 Nov 1997
Subhash Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 PLJ 80 : (1998) 2 PLR 596 : (1998) 2 RCR(Civil) 146
High Courts04 Nov 1997Dismissed
Fazru and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 133 : (1998) 118 PLR 222 : (1998) 1 RCR(Civil) 111
Constitution of India, 1950 — Article 13, 14, 25, 372Haryana Panchayati Raj Act, 1994 — Section 175(1)
High Courts04 Nov 1997
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 627
High Courts04 Nov 1997Dismissed
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 DMC 368 : (1998) 1 RCR(Criminal) 248
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B
High Courts04 Nov 1997Allowed
Suresh Chand Vs Kusum alias Sushma
Punjab And Haryana At Chandigarh · (1998) 120 PLR 181 : (1998) 1 RCR(Civil) 543
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13, 13B
High Courts04 Nov 1997Dismissed
The State of Haryana and Others Vs Ram Partap
Punjab And Haryana At Chandigarh · (1998) 118 PLR 204
Punjab Police Rules, 1934 — Rule 16.2
High Courts24 Oct 1997Allowed
Ram Piari Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 241 : (1998) 4 RCR(Civil) 82
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts24 Oct 1997Allowed
Haryana Agriculture University Vs Dharam Chand and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 1238 : (1998) 119 PLR 112
Constitution of India, 1950 — Article 14, 32, 4Haryana Civil Services (Revised Pay) Rules, 1987 — Rule 3(2)