High Courts03 Dec 1997Dismissed
Ajaib Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1998) 118 PLR 27 : (1998) 1 RCR(Civil) 738
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,261 of 4,612
High Courts03 Dec 1997
Harike Rice Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 218 : (1998) 1 PLR 395 : (1998) 1 RCR(Civil) 473
High Courts02 Dec 1997Allowed
Simla Devi Vs Presiding Officer, Labour Courts and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 405 : (1998) 119 PLR 173
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Dec 1997Allowed
District Development and Panchayat Officer and Another Vs Jagdish Singh
Punjab And Haryana At Chandigarh · AIR 1998 P&H 179 : (1998) 1 ILR (P&H) 441 : (1998) 118 PLR 383 : (1998) 1 RCR(Civil) 432
Constitution of India, 1950 — Article 226Punjab High Court Rules and Orders — Rule 22, 29
High Courts02 Dec 1997Dismissed
Patiala Central Co-operative Bank Ltd. Vs Mehar Chand and Another
Punjab And Haryana At Chandigarh · (1998) 1 LLJ 1142 : (1998) 118 PLR 499
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Dec 1997
Shiv Charan (Died) through L.Rs. and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 410 : (1998) 1 RCR(Civil) 647
Land Acquisition Act, 1894 — Section 23
High Courts01 Dec 1997Allowed
Bal Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 DMC 204 : (1998) 1 RCR(Criminal) 772
Criminal Procedure Code, 1973 (CrPC) — Section 156, 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Dec 1997
Ramesh Sultania Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 728
High Courts01 Dec 1997
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 810
High Courts01 Dec 1997
Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 494 : (1998) 1 AICLR 796 : (1998) 1 RCR(Criminal) 517
High Courts01 Dec 1997
Ashwani Kumar and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 754 : (1998) 2 RCR(Civil) 227
Land Acquisition Act, 1894 — Section 16
High Courts01 Dec 1997Dismissed
Baldev Sahai Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1998) 119 PLR 438 : (1998) 1 RCR(Rent) 276
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts28 Nov 1997Dismissed
Amarjit Singh Samra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 141 : (1998) 1 RCR(Civil) 481
High Courts28 Nov 1997Dismissed
Federation of Punjab Small Scale Industries Association and Others Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 168 : (1998) 1 RCR(Civil) 725
Punjab Municipal Corporation Act, 1976 — Section 343(1)
High Courts28 Nov 1997Allowed
United India Insurance Co. Ltd. Vs Seno and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 64 : (1998) ACJ 536 : (1998) 118 PLR 171 : (1998) 1 RCR(Civil) 692
Motor Vehicles Act, 1988 — Section 166, 169
High Courts28 Nov 1997Allowed
Sarjiwan Tiwari and Others Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 313 : (1998) 2 RCR(Civil) 2
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5, 7, 9
High Courts28 Nov 1997Dismissed
Bhupinder Kumar Vs Smt. Angoori Devi
Punjab And Haryana At Chandigarh · (1998) 118 PLR 118
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 12, 21
High Courts28 Nov 1997
Yoginder Mohan Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 114 : (1998) 1 RCR(Rent) 254
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(3)
High Courts28 Nov 1997
Digvijay Vs Kundan Lal
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 302
High Courts28 Nov 1997Dismissed
Bhupinder Kumar Vs Angoori Devi
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 511 : (1998) 1 DMC 307 : (1998) 1 RCR(Civil) 619
Hindu Marriage Act, 1955 — Section 21, 24