High Courts26 Nov 1999
Nanha Vs Chandgi Ram
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0094
Contract Act, 1872 — Section 59Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,105 of 4,612
High Courts26 Nov 1999
Shyama Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 318
High Courts26 Nov 1999
Roop Singh Parjapat Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 197
High Courts26 Nov 1999Dismissed
Ishwar Swaroop Sharma Vs Jagmohan Lal
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 348 : (2000) 124 PLR 583 : (2000) 1 RCR(Rent) 28
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts19 Nov 1999Allowed
Dr. Satish Sharma and Others Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 224
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 19(4)
High Courts19 Nov 1999
Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 204
High Courts19 Nov 1999
Harpool Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 491
High Courts19 Nov 1999
Hari Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 475 : (2000) 1 RCR(Criminal) 522
High Courts19 Nov 1999
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 432 : (2000) 1 RCR(Criminal) 589
High Courts19 Nov 1999
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 878
High Courts19 Nov 1999
Gandhi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 481
High Courts19 Nov 1999Dismissed
Banwari Lal (Died) and Others Vs Ghansham Dass and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 860
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2(1)
High Courts18 Nov 1999Dismissed
National Insurance Company Limited Vs Smt. Indu Sharma and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 536 : (2000) ACJ 808 : (2000) 124 PLR 417
Motor Vehicles Act, 1988 — Section 149, 163A
High Courts18 Nov 1999
Smt. Kashmir Kaur Vs Smt. Bachan Kaur and Another
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 375 : (2000) 124 PLR 606 : (2000) 2 RCR(Civil) 133
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts17 Nov 1999
Om Parkash and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0092
High Courts17 Nov 1999Allowed
The State of Punjab Vs Smt. Nirmala Devi
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 95 : (2000) 125 PLR 94 : (2000) 2 RCR(Civil) 475
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 Nov 1999
Sandeep Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 155 : (2000) 2 RCR(Civil) 149
Constitution of India, 1950 — Article 226
High Courts16 Nov 1999Dismissed
Kashmir Palaynkarta Samiti (Regd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 780
Constitution of India, 1950 — Article 226
High Courts16 Nov 1999
Smt. Kanta Devi Budhiraja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 276
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(6, 6(3), 7)
High Courts16 Nov 1999Allowed
Raghbir Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 629
Industrial Disputes Act, 1947 — Section 11A